Citation : 2021 Latest Caselaw 2508 Tel
Judgement Date : 31 August, 2021
THE HONOURABLE
THE ACTING CHIEF JUSTICE M.S. RAMACHANDRA RAO
AND
THE HONOURABLE SRI JUSTICE T. VINOD KUMAR
Writ Appeal No.390 of 2021
JUDGMENT: (Per the Hon'ble the Acting Chief Justice M.S.Ramachandra Rao)
The counsel for petitioner(s) seeks to withdraw the Writ Appeal
with liberty to challenge Section 3(A)(1) Notification dt.05.06.2020 and
also Section 3(A)(1) Notification dt.28.01.2021.
2. Granting liberty as sought, the Writ Appeal is dismissed as
withdrawn. No order as to costs.
3. As a sequel, miscellaneous petitions pending if any in this Writ
Appeal, shall stand closed.
_______________________________ M.S.RAMACHANDRA RAO, HACJ
_______________________ T.VINOD KUMAR, J
Date: 31.08.2021 Ndr
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!