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K. Padmaja vs The State Of Telangana
2021 Latest Caselaw 2507 Tel

Citation : 2021 Latest Caselaw 2507 Tel
Judgement Date : 31 August, 2021

Telangana High Court
K. Padmaja vs The State Of Telangana on 31 August, 2021
Bench: B.Vijaysen Reddy
                  THE HON'BLE SRI JUSTICE B. VIJAYSEN REDDY


                      WRIT PETITION No.45117 OF 2018

JUDGMENT:

It is represented that the matter was settled before the Lok Adalat for

settlement and accordingly, an award was passed on 12.12.2020 in terms of

settlement.

In view of the above, the present appeal is closed in terms of the said

award passed by the Lok Adalat. As a sequel, the miscellaneous applications, if

any, shall stand closed.

______________________________

B. VIJAYSEN REDDY, J

12.03.2021

JSU

 
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