Citation : 2021 Latest Caselaw 2444 Tel
Judgement Date : 18 August, 2021
THE HONOURABLE SRI JUSTICE A.ABHISHEK REDDY
M.A.C.M.A. No. 1438 of 2017
JUDGMENT:
The subject matter has been referred to Lok Adalat wherein
the matter has been settled and accordingly, an Award has been
passed on 10.07.2021.
In view of the same, this appeal is disposed of in terms of the
Award dated 10.07.2021.
Miscellaneous petitions pending in this appeal, if any, shall
stand closed. No order as to costs.
__________________________ A.ABHISHEK REDDY, J 18.08.2021 sur
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