Citation : 2021 Latest Caselaw 2291 Tel
Judgement Date : 5 August, 2021
THE HON'BLE SRI JUSTICE A.ABHISHEK REDDY
CIVIL MISCELLANEOUS APPEAL No.999 of 2015
JUDGMENT:
Sri A. Rama Krishna Reddy, learned counsel for the
appellant-Insurance Company, had addressed a letter dated
19.07.2021 to the Registry seeking withdrawal of the appeal.
In view of the letter, dated 19.07.2021, the appeal is
dismissed as withdrawn.
Pending Miscellaneous Petitions, if any, shall stand closed.
There shall be no order as to costs.
________________________ A.ABHISHEK REDDY, J Date : 05.08.2021.
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