Jadala Mallamma Died And 2 Others vs The State Of Telangana And 6 Others
2021 Latest Caselaw 2277 Tel

Citation : 2021 Latest Caselaw 2277 Tel
Judgement Date : 3 August, 2021

Telangana High Court

Jadala Mallamma Died And 2 Others vs The State Of Telangana And 6 Others on 3 August, 2021

Bench: Hima Kohli, B.Vijaysen Reddy

Item No.6



      THE HON'BLE THE CHIEF JUSTICE HIMA KOHLI
                                   AND
      THE HON'BLE SRI JUSTICE B. VIJAYSEN REDDY


                          W.A.No.333 of 2021

JUDGMENT: (Per the Hon'ble the Chief Justice Hima Kohli)


1.

Learned counsel for the appellants seeks leave to withdraw the

present appeal while reserving the right of his clients to approach the

learned Single Judge in the pending writ petition for pressing

I.A.No.2 of 2021.

2. Leave, as prayed for, is granted. The present appeal is disposed

of as not pressed along with the pending applications, if any.

______________________________ HIMA KOHLI, CJ

______________________________ B. VIJAYSEN REDDY, J 03.08.2021 JSU

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