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Masana Jyothi Voorukonda Jyothi vs Masana Ravi Kumar
2021 Latest Caselaw 2271 Tel

Citation : 2021 Latest Caselaw 2271 Tel
Judgement Date : 2 August, 2021

Telangana High Court
Masana Jyothi Voorukonda Jyothi vs Masana Ravi Kumar on 2 August, 2021
Bench: Hima Kohli, B.Vijaysen Reddy
Item No.17



      THE HON'BLE THE CHIEF JUSTICE HIMA KOHLI
                                   AND
      THE HON'BLE SRI JUSTICE B. VIJAYSEN REDDY


                          FCA.No.425 of 2018

JUDGMENT: (Per the Hon'ble the Chief Justice Hima Kohli)


1.

The present appeal was listed on 17.06.2021, when none had

appeared for the appellant. As a result, the matter was directed to be

listed for dismissal. Same is the position today. None is present on

behalf of the appellant. It appears that the appellant is not interested

in prosecuting the present appeal.

2. The present appeal is dismissed in default and for non-

prosecution along with the pending applications, if any.

______________________________ HIMA KOHLI, CJ

______________________________ B. VIJAYSEN REDDY, J 02.08.2021 ES

 
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