B.Veera Reddy vs A.Soumya Reddy
2021 Latest Caselaw 2270 Tel

Citation : 2021 Latest Caselaw 2270 Tel
Judgement Date : 2 August, 2021

Telangana High Court

B.Veera Reddy vs A.Soumya Reddy on 2 August, 2021

Bench: Hima Kohli, B.Vijaysen Reddy

Item No.16



      THE HON'BLE THE CHIEF JUSTICE HIMA KOHLI
                                   AND
      THE HON'BLE SRI JUSTICE B. VIJAYSEN REDDY


                          FCA.No.124 of 2018

JUDGMENT: (Per the Hon'ble the Chief Justice Hima Kohli)


1.

The present appeal was listed on 23.07.2021, when none had

appeared for the appellant. As a result, the matter was directed to be

listed for dismissal. Same is the position today. None is present on

behalf of the appellant. It appears that the appellant is not interested

in prosecuting the present appeal.

2. The present appeal is dismissed in default and for non-

prosecution along with the pending applications, if any.

______________________________ HIMA KOHLI, CJ

______________________________ B. VIJAYSEN REDDY, J 02.08.2021 ES

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