The Telangana State Police ... vs K. Vijay
2021 Latest Caselaw 1441 Tel

Citation : 2021 Latest Caselaw 1441 Tel
Judgement Date : 30 April, 2021

Telangana High Court

The Telangana State Police ... vs K. Vijay on 30 April, 2021

Bench: Hima Kohli, B.Vijaysen Reddy

Item No.25

       THE HON'BLE THE CHIEF JUSTICE HIMA KOHLI
                          AND
       THE HON'BLE SRI JUSTICE B. VIJAYSEN REDDY

                        I.A.Nos.1 & 2 OF 2021
                               IN/AND
                         W.A.No.137 OF 2021

JUDGMENT: (Per the Hon'ble the Chief Justice Hima Kohli)

1.

Learned counsel for the appellant seeks leave to withdraw the

present appeal.

2. Leave, as prayed for, is granted. The present appeal and the

interlocutory applications are disposed of as not pressed along with

the pending applications, if any.

_________________ HIMA KOHLI, CJ

______________________ B. VIJAYSEN REDDY, J 30.04.2021 Lrkm

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