Sri Srinivas Shukla vs Smt. Monica Shukla
2021 Latest Caselaw 1377 Tel

Citation : 2021 Latest Caselaw 1377 Tel
Judgement Date : 27 April, 2021

Telangana High Court

Sri Srinivas Shukla vs Smt. Monica Shukla on 27 April, 2021

Bench: Hima Kohli, B.Vijaysen Reddy

Item No.39

       THE HON'BLE THE CHIEF JUSTICE HIMA KOHLI
                          AND
       THE HON'BLE SRI JUSTICE B. VIJAYSEN REDDY

                        F.CA.No.158 OF 2008

JUDGMENT: (Per the Hon'ble the Chief Justice Hima Kohli)

1.      Mr. Apurva M Gokhale, learned counsel appears on behalf of

the appellant and states that the present appeal has been rendered

infructuous, inasmuch as the respondent/wife has expired in January,

2009.

2. The present appeal is disposed of as infructuous along with the

pending applications, if any.

_________________ HIMA KOHLI, CJ

______________________ B. VIJAYSEN REDDY, J 27.04.2021 Lrkm

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