The Depot Manager vs The Chairman And Another
2021 Latest Caselaw 1363 Tel

Citation : 2021 Latest Caselaw 1363 Tel
Judgement Date : 26 April, 2021

Telangana High Court

The Depot Manager vs The Chairman And Another on 26 April, 2021

Bench: Hima Kohli, B.Vijaysen Reddy

Item No.5

      THE HON'BLE THE CHIEF JUSTICE HIMA KOHLI
                                 AND
      THE HON'BLE SRI JUSTICE B. VIJAYSEN REDDY


                   WRIT APPEAL No.5 OF 2021

JUDGMENT: (Per the Hon'ble the Chief Justice Hima Kohli)


1.

Learned counsel for the appellant/Corporation states that the

present appeal was referred to the Lok Adalat and has been settled in

terms of the Award dated 20.02.2021.

2. In view of the aforesaid submission, the present appeal is

disposed of along with the pending applications, if any.

_________________ HIMA KOHLI, CJ

______________________ B. VIJAYSEN REDDY, J 26.04.2021 lur

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