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Smt.Laxmi Bai vs Kishore Singh
2021 Latest Caselaw 1352 Tel

Citation : 2021 Latest Caselaw 1352 Tel
Judgement Date : 26 April, 2021

Telangana High Court

Smt.Laxmi Bai vs Kishore Singh on 26 April, 2021

Bench: Challa Kodanda Ram

      THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM

                          C.C.C.A. No. 82 OF 2018

JUDGMENT:

Learned counsel for the appellants filed a letter, dated

15.04.2021, seeking permission of this Court to withdraw the

Appeal, as, the dispute between the parties is settled out of the

Court.

Permission is accorded and the Appeal is dismissed as

withdrawn.

Consequently, miscellaneous applications, if any shall stand

closed. No costs.

________________________ CHALLA KODANDA RAM, J

Dt:26.04.2021

kdl

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