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Adp Private Limited, Hyderabad. vs Thedeputy Commisisoner Of Income ...
2021 Latest Caselaw 1311 Tel

Citation : 2021 Latest Caselaw 1311 Tel
Judgement Date : 22 April, 2021

Telangana High Court

Adp Private Limited, Hyderabad. vs Thedeputy Commisisoner Of Income ... on 22 April, 2021

Bench: M.S.Ramachandra Rao, T.Vinod Kumar

     HONOURABLE SRI JUSTICE M.S.RAMACHANDRA RAO

AND HONOURABLE SRI JUSTICE T.VINOD KUMAR

ITTA.No.334 of 2011

JUDGMENT: (Per Sri Justice M.S.Ramachandra Rao)

Counsel for the appellant has filed a Memo

dt.09.04.2021 seeking permission of the Court to

withdraw the appeal to settle the matter with the

authorities under Vivaad Se Vishwas Act, 2020.

2. Granting permission as sought for, this Appeal is

dismissed as withdrawn. No order as to costs.

3. Consequently, miscellaneous petitions pending, if

any, shall stand closed.

______________________________ M.S.RAMACHANDRA RAO, J

______________________ T.VINOD KUMAR, J 22nd April, 2021.

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