Mr. Hemanth Kumar vs Mahawar Hari Om M.L. Hari Om 7 ...
2021 Latest Caselaw 1279 Tel

  THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM

        CIVIL REVISION PETITION No. 5502 of 2017

ORDER:

This Civil Revision Petition is filed questioning the order

dated 23.08.2017 dismissing I.A.No.170 of 2017 in O.S.No.248

of 2011 on the file of XXVII Additional Chief Judge, City Civil

Courts, Secunderabad.

It is to be noted that as per the status report of Additional

Chief Judge, City Civil Courts, Secunderabad, the said suit itself

came to be dismissed by the Court below vide judgment dated

27.04.2018.

In those circumstances, nothing survives for adjudication in

this Civil Revision Petition.

Accordingly, this Civil Revision Petition is closed.

However, it is made clear that if any of the parties desire to be

heard, liberty is given to them to file an Application to revive the

Revision and on filing such Application, the matter would be

heard on merits.

Miscellaneous applications, if any pending, shall stand

closed. There shall be no order as to costs.

_________________________ CHALLA KODANDA RAM, J

Dt:20.04.2021.

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