Jangala Janardhan vs Mohammed Issac Pasha And 4 Others
2021 Latest Caselaw 1255 Tel

   THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM

         CIVIL REVISION PETITION No. 5976 of 2017

ORDER:

This Civil Revision Petition is filed questioning the order

dated 04.10.2017 passed by the learned Additional Senior Civil

Judge, Kothagudem in O.S.No.38 of 2007.

It is to be noted that as per the status report of Senior Civil,

Kothagudem, the said suit itself came to be dismissed for default

by the Court below vide judgment dated 16.09.2019.

In those circumstances, nothing survives for adjudication in

this Civil Revision Petition.

Accordingly, this Civil Revision Petition is closed.

However, it is made clear that if any of the parties desire to be

heard, liberty is given to them to file an Application to revive the

Revision and on filing such Application, the matter would be

heard on merits.

Miscellaneous applications, if any pending, shall stand

closed. There shall be no order as to costs.

_________________________ CHALLA KODANDA RAM, J

19th April, 2021.

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