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Diddi Sudheer, vs State Of Telangana.
2021 Latest Caselaw 1234 Tel

Citation : 2021 Latest Caselaw 1234 Tel
Judgement Date : 16 April, 2021

Telangana High Court
Diddi Sudheer, vs State Of Telangana. on 16 April, 2021
Bench: G Sri Devi
                  HONOURABLE JUSTICE G. SRI DEVI

                  CRIMINAL APPEAL NO.2544 OF 2018

JUDGMENT:

Sri P. Vamsheedhar Reddy, learned counsel for the

petitioner, seeks permission to withdraw this Criminal Appeal.

Permission is accorded.

Therefore, the Criminal Appeal is dismissed as withdrawn.

Miscellaneous applications, if any, pending shall stand

dismissed.

_________________ (G. SRI DEVI, J)

16th April 2021 RRB

 
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