The Karimnagar Cooperative Urban ... vs G.Laxminarayana
2021 Latest Caselaw 1233 Tel

Citation : 2021 Latest Caselaw 1233 Tel
Judgement Date : 16 April, 2021

Telangana High Court

The Karimnagar Cooperative Urban ... vs G.Laxminarayana on 16 April, 2021

Bench: Hima Kohli, B.Vijaysen Reddy

Items No.25-26


       THE HON'BLE THE CHIEF JUSTICE HIMA KOHLI
                          AND
       THE HON'BLE SRI JUSTICE B. VIJAYSEN REDDY

                    W.A.Nos.472 & 473 OF 2019

COMMON JUDGMENT: (Per the Hon'ble the Chief Justice Hima Kohli)

1.

Learned counsel for the appellants states that he has instructions

to withdraw the present appeals.

2. In view of the above submission, the present appeals are

disposed of as not pressed along with the pending applications, if any.

_________________ HIMA KOHLI, CJ

______________________ B. VIJAYSEN REDDY, J 16.04.2021 Lrkm

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