Citation : 2021 Latest Caselaw 1171 Tel
Judgement Date : 12 April, 2021
Item No.5
THE HON'BLE THE CHIEF JUSTICE HIMA KOHLI
AND
THE HON'BLE SRI JUSTICE B. VIJAYSEN REDDY
F.C.A.No.92 of 2008
JUDGMENT: (Per the Hon'ble the Chief Justice Hima Kohli)
1.
The present appeal was listed on 17.03.2021. However, none
had appeared for the appellant. The matter was directed to be listed
today for dismissal. Same is the position today. None is present on
behalf of the appellant even today.
2. It appears that the appellant is not interested in prosecuting the
present appeal, which is accordingly dismissed in default and for
non-prosecution along with the pending applications, if any.
_________________ HIMA KOHLI, CJ
______________________ B. VIJAYSEN REDDY, J 12.04.2021 lur
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