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Mr. Muralidhar Sharma vs Margadarshi Chit Fund Ltd.
2021 Latest Caselaw 1164 Tel

Citation : 2021 Latest Caselaw 1164 Tel
Judgement Date : 9 April, 2021

Telangana High Court

Mr. Muralidhar Sharma vs Margadarshi Chit Fund Ltd. on 9 April, 2021

Bench: Challa Kodanda Ram

      THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM

                              A.S. No. 148 OF 2002

JUDGMENT:

Learned counsel for both the parties submit that the dispute

between the parties is settled out of the Court.

Recording the above submission, the Appeal is closed. The

parties are at liberty to approach the trial Court seeking to record

compromise in the Execution Proceedings or any other proceedings

pending in the trial Court.

Consequently, miscellaneous applications, if any shall stand

closed. No costs.

________________________ CHALLA KODANDA RAM, J

Dt:09.04.2021

kdl

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