Sunday, 12, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

The New India Assurance vs Smt Padala Lakshmi
2021 Latest Caselaw 1146 Tel

Citation : 2021 Latest Caselaw 1146 Tel
Judgement Date : 7 April, 2021

Telangana High Court
The New India Assurance vs Smt Padala Lakshmi on 7 April, 2021
Bench: M.S.Ramachandra Rao, T.Vinod Kumar
     THE HONOURABLE SRI JUSTICE M.S.RAMACHANDRA RAO

AND

THE HON'BLE SRI JUSTICE T.VINOD KUMAR

MACMA.No.149 of 2018

JUDGMENT : (Per Hon'ble Sri Justice M.S. Ramachandra Rao)

This appeal was referred to Lok Adalat held by the High

Court Legal Services Committee and an Award has been

passed by the said Committee on 20.02.2021 as per the terms

of the agreement entered into between the parties before it.

2. Therefore, this Appeal is disposed of in terms of the said

Award dt.20.02.2021.

3. Consequently, miscellaneous petitions pending, if any,

shall stand closed.

______________________________ M.S. RAMACHANDRA RAO, J

_____________________ T.VINOD KUMAR, J 07th April, 2021.

gra

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Media

 
 
Latestlaws Newsletter