Mirza Irfan Baig, vs Dr. Mirza Nauman Baig
2021 Latest Caselaw 1121 Tel

   THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM

         CIVIL REVISION PETITION No. 6876 of 2017

ORDER:

This Civil Revision Petition is filed questioning the order

dated 06.11.2017 allowing I.A.No.1735 of 2017 in O.S.No.781 of

2013 on the file of III Additional Chief Judge, City Civil Courts,

Hyderabad.

It is to be noted that as per the status report of Chief Judge,

City Civil Courts, Hyderabad, the said suit itself came to be

decreed by the Court below vide judgment dated 19.07.2018.

In those circumstances, nothing survives for adjudication in

this Civil Revision Petition.

Accordingly, this Civil Revision Petition is closed.

However, it is made clear that if any of the parties desire to be

heard, liberty is given to them to file an Application to revive the

Revision and on filing such Application, the matter would be

heard on merits.

Miscellaneous applications, if any pending, shall stand

closed. There shall be no order as to costs.

_________________________ CHALLA KODANDA RAM, J 7th April, 2021.

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