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N.Jayaprada vs Sri K.Jangireddy
2021 Latest Caselaw 1115 Tel

Citation : 2021 Latest Caselaw 1115 Tel
Judgement Date : 7 April, 2021

Telangana High Court

N.Jayaprada vs Sri K.Jangireddy on 7 April, 2021

Bench: Challa Kodanda Ram

   THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM

                     C.C.C.A. No. 70 of 2011

JUDGMENT:

It is represented by learned counsel for appellant that the

matter has been settled amicably between the parties and an

Award has also been passed by the Lok Adalat.

In the light of the aforesaid submission, this Appeal is

closed in terms of Award dated 20.02.2021 passed by the Lok

Adalat.

Miscellaneous applications, if any pending, shall stand

closed. There shall be no order as to costs.

_________________________ CHALLA KODANDA RAM, J 7th April, 2021.

kdl

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