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Sri Bairi Harinath vs Veldandi Shiva Prasad
2021 Latest Caselaw 1093 Tel

Citation : 2021 Latest Caselaw 1093 Tel
Judgement Date : 6 April, 2021

Telangana High Court
Sri Bairi Harinath vs Veldandi Shiva Prasad on 6 April, 2021
Bench: M.S.Ramachandra Rao, T.Vinod Kumar
 THE HONOURABLE SRI JUSTICE M.S.RAMACHANDRA RAO

AND

THE HONOURABLE SRI JUSTICE T. VINOD KUMAR

C.M.A. No.575 of 2018

JUDGMENT : (Per Hon'ble Sri Justice M.S. Ramachandra Rao)

Learned counsel for appellant states that this Appeal has

become infructuous.

Recording the same, this Appeal is dismissed as infructuous.

No costs.

As a sequel, miscellaneous petitions pending, if any, shall stand

closed.

__________________________________ JUSTICE M.S.RAMACHANDRA RAO

__________________________ JUSTICE T.VINOD KUMAR Date: 06.04.2021 Vsv

 
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