Expand

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

The Oriental Insurance Company ... vs K. Nageshwar Rao
2021 Latest Caselaw 1070 Tel

Citation : 2021 Latest Caselaw 1070 Tel
Judgement Date : 1 April, 2021

Telangana High Court

The Oriental Insurance Company ... vs K. Nageshwar Rao on 1 April, 2021

Bench: Challa Kodanda Ram

  THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM

       CIVIL MISCELLANEOUS APPEAL No. 410 of 2020

JUDGMENT:

It is represented by learned counsel for appellant that this

matter has been settled before the Lok Adalat and an Award has

also been passed by the Lok Adalat to that effect.

In the light of the aforesaid submission, this Civil

Miscellaneous Appeal is closed in terms of Award dated

20.02.2021 passed by the Lok Adalat.

Miscellaneous applications, if any pending, shall stand

closed. There shall be no order as to costs.

_________________________ CHALLA KODANDA RAM, J 1st APRIL, 2021.

kvni

Download the LatestLaws.com Mobile App

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs

LatestLaws Partner Event : Media