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Mohan vs State Of Rajasthan (2026:Rj-Jd:14535)
2026 Latest Caselaw 4816 Raj

Citation : 2026 Latest Caselaw 4816 Raj
Judgement Date : 28 March, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Mohan vs State Of Rajasthan (2026:Rj-Jd:14535) on 28 March, 2026

Author: Yogendra Kumar Purohit
Bench: Yogendra Kumar Purohit
[2026:RJ-JD:14535]

       HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                              JODHPUR
      S.B. Criminal Miscellaneous Bail Application No. 3779/2026

 Mohan S/o Moti Pargi, Aged About 24 Years, Resident Of Village
 Survaniya, Police Station Ambapura, District Banswara,
 Rajasthan. (At Present Lodged In Dist. Jail Banswara)
                                                     ----Petitioner
                             Versus
 State Of Rajasthan, Through Pp
                                                   ----Respondent


For Petitioner(s)            :     Mr. Vijay Kumar Gaur
For Respondent(s)            :     Mr. Hathi Singh Jodha, PP


      HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Order

28/03/2026 01- izkFkhZ&vfHk;qDr dh vksj ls tekur dk ;g vkosnu i= vUrxZr /kkjk 483 ch-,u-,l-,l-] iqfyl Fkkuk vkEckiqjk ftyk ckalokM+k esa ntZ izFke lwpuk fjiksVZ la[;k 272@2025] vijk/k vUrxZr /kkjk 126¼2½] 115¼2½] 127¼2½] 70¼1½] 309¼4½ ch-,u-,l- ds ekeys esa tekur ij fjgk fd, tkus dh izkFkZuk ds lkFk izLrqr gqvk gSA

02- cgl tekur vkosnu lquh rFkk miyC/k vfHkys[k dk voyksdu fd;kA

03- izkFkhZ&vfHk;qDr ds ;ksX; vf/koDrk dh vksj ls ;g rdZ izLrqr fd;k gS fd izkFkhZ&vfHk;qDr dks bl izdj.k esa >wBk Qalk;k x;k gSA bl ekeys esa pkyku is'k gks pqdk gSA ihfM+rk us vius /kkjk 183 ch-,u-,l-,l- ds c;ku esa izkFkhZ&vfHk;qDr dks ?kVuk ds oDr lgvfHk;qDrx.k ds lkFk ekStwn gksuk Hkh ugha crk;k vkSj uk gh izkFkhZ&vfHk;qDr ij fdlh izdkj dk vkjksi yxk;k gSA izkFkhZ&vfHk;qDr dkQh le; ls U;kf;d vfHkj{kk esa py jgk gSA izdj.k ds fopkj.k esa le; yxus dh laHkkouk gSA vr% izkFkhZ&vfHk;qDr dks tekur ij fjgk fd, tkus dk fuosnu fd;kA 04- blds foijhr ;ksX; yksd vfHk;kstd us mDr tekur vkosnu i= dk l[r fojks/k djrs gq, izkFkhZ&vfHk;qDr ds tekur vkosnu i= dks [kkfjt fd, tkus dk fuosnu fd;kA 05- eSaus mi;qZDr rdkZsa ij euu fd;k rFkk i=koyh o ihfM+rk ds /kkjk 183 ch-,u-,l-,l- ds c;kuksa dk voyksdu fd;kA ihfM+rk ds c;kuksa esa izkFkhZ&vfHk;qDr dks uketn ugha fd;k x;k gSA

(Uploaded on 28/03/2026 at 01:10:02 PM)

[2026:RJ-JD:14535] (2 of 2) [CRLMB-3779/2026]

06- bl LVst ij cgl esa mBk;s x;s fcUnqvksa ,oa vfHkys[k ij miyC/k lkexzh dks /;ku esa j[krs gq, izdj.k ds xq.kkoxq.k ij dksbZ fVIi.kh fd;s fcuk] izdj.k ds rF;ksa o ifjfLFkfr;ksa dks ns[krs gq, izkFkhZ&vfHk;qDr dks tekur dk ykHk fn;k tkuk U;k;ksfpr izrhr gksrk gSA 07- ifj.kker% izkFkhZ&vfHk;qDr dk tekur vkosnu i= Lohdkj fd;k tkdj vkns'k fn;k tkrk gS fd izkFkhZ&vfHk;qDr eksgu iq= eksrh ikjxh mi;qZDr izFke lwpuk fjiksVZ ds ekeys esa viuh fu;fer mifLFkfr ds laca/k esa ,d yk[k :i;s dk eqpydk ,oa ;ksX; v/khuLFk U;k;ky; ds larks'kizn ipkl&ipkl gtkj :i;s dh nks tekur izLrqr dj rLnhd djk ns rks mls bl izdj.k esa tekur ij rqjar fjgk dj fn;k tkosA

(YOGENDRA KUMAR PUROHIT),J 15-mayank/-

(Uploaded on 28/03/2026 at 01:10:02 PM)

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