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Mohit vs State Of Rajasthan (2026:Rj-Jd:14452)
2026 Latest Caselaw 4662 Raj

Citation : 2026 Latest Caselaw 4662 Raj
Judgement Date : 27 March, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Mohit vs State Of Rajasthan (2026:Rj-Jd:14452) on 27 March, 2026

Author: Yogendra Kumar Purohit
Bench: Yogendra Kumar Purohit
[2026:RJ-JD:14452]

       HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                        JODHPUR
     S.B. Criminal Miscellaneous Bail Application No. 3674/2026

 Mohit Alias Babu S/o Shri Hemraj, Aged About 31 Years, R/o
 Ward     No.     16,       Nagarpalika         Ke     Piche,      Srikaranpur,   Tehsil
 Srikaranpur, District Sri Ganganagar.
 (Presently Lodged At Dist. Jail, Sri Ganganagar)
                                                                          ----Petitioner
                                           Versus
 State Of Rajasthan, Through Pp
                                                                        ----Respondent


For Petitioner(s)                :     Mr. JK Haniya
For Respondent(s)                :     Mr. Hanuman Prajapati, PP



      HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Order

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(Uploaded on 27/03/2026 at 05:56:14 PM)

[2026:RJ-JD:14452] (2 of 2) [CRLMB-3674/2026]

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(YOGENDRA KUMAR PUROHIT),J 179-GauravG/-

(Uploaded on 27/03/2026 at 05:56:14 PM)

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