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Shrawan Kumar Alias Saman vs State Of Rajasthan (2026:Rj-Jd:14278)
2026 Latest Caselaw 4659 Raj

Citation : 2026 Latest Caselaw 4659 Raj
Judgement Date : 27 March, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Shrawan Kumar Alias Saman vs State Of Rajasthan (2026:Rj-Jd:14278) on 27 March, 2026

Author: Yogendra Kumar Purohit
Bench: Yogendra Kumar Purohit
[2026:RJ-JD:14278]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
     S.B. Criminal Miscellaneous Bail Application No. 2493/2026

1.       Prince S/o Tulsiram, Aged About 21 Years, R/o Delwa Ps
         Padampur Sriganganagar At Present Ward No 14 Najad
         Desire      Hospital     Padampur,           Dist     Sriganganagar.    (At
         Present Lodged At Central Jail Bikaner)
2.       Rahul Sharma S/o Ashok Kumar, Aged About 23 Years, R/
         o W.no 14 Near Hanuman Mandir Padampur PS Padampur,
         Dist. Sriganganagar (At Present Lodged At Central Jail,
         Bikaner)
                                                                      ----Petitioners
                                       Versus
1.       State Of Rajasthan, Through PP
2.       Manju Pandey Spouse/o Late Subhash Pandey, R/o
         Chotina Kuva Sadul Singh Circle Ke Pass Bikaner Kitget
         Bikaner
                                                                    ----Respondents
                                 Connected With
     S.B. Criminal Miscellaneous Bail Application No. 1801/2026
Shrawan Kumar Alias Saman S/o Krishan Lal, Aged About 19
Years, R/o Ward No. 16, Near Shani Mandir, P.S. Padampur,
Tehsil    Padampur       And      District      Sri    Ganganagar,       Rajasthan.
(Presently Lodged At Central Jail Bikaner)
                                                                       ----Petitioner
                                       Versus
1.       State Of Rajasthan, Through P.P.
2.       Manju Pandey W/o Subhash Pandey, R/o Choutina Kuva,
         Near Sadul Singh Circle, P.s. Kotget, Bikaner And District-
         Bikaner, Rajasthan.
                                                                    ----Respondents


For Petitioner(s)            :     Mr. Rajesh Shah
                                   Mr. Gaurav Nagda
                                   Mr. Baltej Singh Sandhu
For Respondent(s)            :     Mr. Hanuman Prajapati, PP
                                   Mr. Keshav Pareek



     HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

(Uploaded on 27/03/2026 at 05:26:34 PM)

[2026:RJ-JD:14278] (2 of 3) [CRLMB-2493/2026]

Order

27/03/2026

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(Uploaded on 27/03/2026 at 05:26:34 PM)

[2026:RJ-JD:14278] (3 of 3) [CRLMB-2493/2026]

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(YOGENDRA KUMAR PUROHIT),J 81-82-divyashri/-

(Uploaded on 27/03/2026 at 05:26:34 PM)

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