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Shukdev Bishnoi vs State Of Rajasthan (2026:Rj-Jd:13852)
2026 Latest Caselaw 4493 Raj

Citation : 2026 Latest Caselaw 4493 Raj
Judgement Date : 24 March, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Shukdev Bishnoi vs State Of Rajasthan (2026:Rj-Jd:13852) on 24 March, 2026

Author: Yogendra Kumar Purohit
Bench: Yogendra Kumar Purohit
[2026:RJ-JD:13852]

       HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                        JODHPUR
      S.B. Criminal Miscellaneous Bail Application No. 806/2026

 Shukdev Bishnoi S/o Daya Ram, Aged About 47 Years, Resident
 Of Sau Jajiwal Dhora Jajiwal Vishnoiyan Tehsil And District
 Jodhpur At Present Lodged In Central Jail Jodhpur
                                                                     ----Petitioner
                                      Versus
 State Of Rajasthan, Through Pp
                                                                   ----Respondent


For Petitioner(s)           :     Mr. Kailash Khilery
For Respondent(s)           :     Mr. Sameer Pareek, PP



      HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Order

24/03/2026

01- izkFkhZ&vfHk;qDr dh vksj ls tekur dk ;g vkosnu i= vUrxZr /kkjk 483 ch-,u-,l-,l-] iqfyl Fkkuk mn;eafnj ftyk tks/kiqj esa ntZ izFke lwpuk fjiksVZ la[;k 240@2025] vijk/k vUrxZr /kkjk 318¼4½] 316¼2½] 338] 336¼3½] 340¼2½] 61¼2½ ch-,u-,l- ds ekeys esa tekur ij fjgk fd, tkus dh izkFkZuk ds lkFk izLrqr gqvk gSA

02- cgl tekur vkosnu lquh rFkk miyC/k vfHkys[k dk voyksdu fd;kA

03- izkFkhZ&vfHk;qDr ds ;ksX; vf/koDrk dh vksj ls ;g rdZ izLrqr fd;k gS fd izkFkhZ&vfHk;qDr dks bl izdj.k esa >wBk Qalk;k x;k gSA izkFkhZ&vfHk;qDr }kjk dsoy bl ekeys esa lkSnk djok;k x;k FkkA lgvfHk;qDr izlu gal mQZ fiUulk dh tekur bl U;k;ky; dh led{k ihB }kjk fnukad 26-02-2026 dks yh tk pqdh gSA izkFkhZ&vfHk;qDr dk ekeyk lgvfHk;qDr ls vf/kd xaHkhj ugha gSA bl ekeys esa pkyku is'k gks pqdk gS ,oa ;g eftLVªsV U;k;ky; }kjk fopkj.kh; ekeyk gSA izkFkhZ&vfHk;qDr fnukad 27-12-2025 ls U;kf;d vfHkj{kk esa py jgk gSA izdj.k ds fopkj.k esa le; yxus dh laHkkouk gSA vr% izkFkhZ&vfHk;qDr dks tekur ij fjgk fd, tkus dk fuosnu fd;kA

(Uploaded on 24/03/2026 at 05:03:07 PM)

[2026:RJ-JD:13852] (2 of 2) [CRLMB-806/2026]

04- blds foijhr ;ksX; yksd vfHk;kstd us mDr tekur vkosnu i= dk l[r fojks/k djrs gq, izkFkhZ&vfHk;qDr ds tekur vkosnu i= dks [kkfjt fd, tkus dk fuosnu fd;kA

05- eSaus mi;qZDr rdkZsa ij euu fd;k rFkk i=koyh dk voyksdu fd;kA

06- cgl esa mBk;s x;s fcUnqvksa ,oa vfHkys[k ij miyC/k lkexzh dks /;ku esa j[krs gq, izdj.k ds xq.kkoxq.k ij dksbZ fVIi.kh fd;s fcuk] izdj.k ds rF;ksa o ifjfLFkfr;ksa dks ns[krs gq, izkFkhZ&vfHk;qDr dks tekur dk ykHk fn;k tkuk U;k;ksfpr izrhr gksrk gSA 07- ifj.kker% izkFkhZ&vfHk;qDr dk tekur vkosnu i= Lohdkj fd;k tkdj vkns'k fn;k tkrk gS fd izkFkhZ&vfHk;qDr lq[knso fo'uksbZ iq= n;kjke mi;qZDr izFke lwpuk fjiksVZ ds ekeys esa viuh fu;fer mifLFkfr ds laca/k esa ,d yk[k :i;s dk eqpydk ,oa ;ksX; v/khuLFk U;k;ky; ds larks'kizn ipkl&ipkl gtkj :i;s dh nks tekur izLrqr dj rLnhd djk ns rks mls bl izdj.k esa tekur ij rqjar fjgk dj fn;k tkosA

(YOGENDRA KUMAR PUROHIT),J 18-mayank/-

(Uploaded on 24/03/2026 at 05:03:07 PM)

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