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Ajay Jat Alias Manu vs State Of Rajasthan (2026:Rj-Jd:13520)
2026 Latest Caselaw 4416 Raj

Citation : 2026 Latest Caselaw 4416 Raj
Judgement Date : 23 March, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Ajay Jat Alias Manu vs State Of Rajasthan (2026:Rj-Jd:13520) on 23 March, 2026

Author: Yogendra Kumar Purohit
Bench: Yogendra Kumar Purohit
[2026:RJ-JD:13520]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
    S.B. Criminal Miscellaneous Bail Application No. 3340/2026

Jagdish Bairwa @ Biju S/o Mohan Bairwa, Aged About 26 Years,
Jityakhedi, Police Station-Mangrop, Presently-Kanvakheda, Police
Station-Kotwali, District-Bhilwara, Rajasthan (At Present Lodged
At Distt. Jail Bhilwara)
                                                                   ----Petitioner
                                    Versus
State Of Rajathan, PP
                                                                 ----Respondent
                              Connected With
    S.B. Criminal Miscellaneous Bail Application No. 2892/2026
Ajay Jat Alias Manu S/o Bakshulal Jat, Aged About 25 Years,
Resident Of Agarpura, Police Station Sadar, District Bhilwara
Rajasthan. (Presently Lodged In District Jail Bhilwara)
                                                                   ----Petitioner
                                    Versus
State Of Rajasthan, Through Public Prosecutor.
                                                                 ----Respondent
    S.B. Criminal Miscellaneous Bail Application No. 2896/2026
Mohammad Imran Neelgar S/o Mohammad Aslam Neelgar, Aged
About 24 Years, Mustafa Nagar Pur, Police Station Pur, District
Bhilwara, Rajasthan (At Present Lodged In District Jail Bhilwara)
                                                                   ----Petitioner
                                    Versus
State Of Rajasthan, Through PP
                                                                 ----Respondent
    S.B. Criminal Miscellaneous Bail Application No. 3341/2026
Jafar Ahmad Sheikh S/o Shafik Ahmad Sheikh, Aged About 42
Years, R/o Neelgaro Ki Masjid Ke Pass, Bahala Gulmandi, Thana
Bhimganj, District Bhilwara, Rajasthan. (Presently Lodged In
Bhilwara Jail)
                                                                   ----Petitioner
                                    Versus
State Of Rajasthan, PP
                                                                 ----Respondent

                      (Uploaded on 23/03/2026 at 03:58:47 PM)
                     (Downloaded on 23/03/2026 at 08:53:42 PM)
 [2026:RJ-JD:13520]                          (2 of 3)                    [CRLMB-3340/2026]




For Petitioner(s)                :     Mr. Naman Mohnot
                                       Mr. Shive Kumar Bhati
                                       Mr. Sikander Khan
                                       Mr. Bharat Shrimali
For Respondent(s)                :     Mr. Narendra Gehlot, PP



      HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Order

23/03/2026

01- izkFkhZx.k&vfHk;qDrx.k dh vksj ls tekur ds ;g vkosnu i= vUrxZr /kkjk 483 Hkkjrh; ukxfjd lqj{kk lafgrk] iqfyl Fkkuk lqHkk"k uxj] ftyk HkhyokM+k esa ntZ izFke lwpuk fjiksVZ la[;k 49@2026] vijk/k vUrxZr /kkjk 308¼2½] 308¼5½] 61¼2½] 111¼2½¼B½] 111¼3½ rFkk 111¼4½ Hkkjrh; U;k; lafgrk o /kkjk 67, vkbZ-Vh- ,DV ds ekeys esa tekur ij fjgk fd, tkus dh izkFkZuk ds lkFk izLrqr gq, gSaA

02- cgl tekur vkosnu lquh rFkk miyC/k vfHkys[kksa dk voyksdu fd;kA

03- izkFkhZx.k&vfHk;qDrx.k ds ;ksX; vf/koDrk dh vksj ls ;g rdZ izLrqr fd;k gS fd izkFkhZx.k&vfHk;qDrx.k dks bl izdj.k esa >wBk Qalk;k x;k gSA muds f[kykQ dsoy CySdesy djus ds vkjksi yxk, x, gSaA izkFkhZx.k&vfHk;qDrx.k ls dksbZ cjkenxh ugha gqbZ gSA izdj.k ds fopkj.k esa le; yxus dh laHkkouk gSA vr% izkFkhZx.k&vfHk;qDrx.k dks tekur ij fjgk fd, tkus dk fuosnu fd;kA

04- blds foijhr ;ksX; yksd vfHk;kstd us mDr tekur vkosnu i= dk l[r fojks/k djrs gq, izkFkhZx.k&vfHk;qDrx.k ds tekur vkosnu i= dks [kkfjt fd, tkus dk fuosnu fd;kA 05- eSaus mi;qZDr rdkZsa ij euu fd;k rFkk i=koyh dk voyksdu fd;kA izkFkhZx.k&vfHk;qDrx.k ds f[kykQ dsoy CySdesy djus ds vkjksi yxk, x, gSaA izkFkhZx.k&vfHk;qDrx.k ls dksbZ cjkenxh ugha gqbZ gSA izdj.k ds fopkj.k esa le; yxus dh laHkkouk ls budkj ugha fd;k tk ldrkA

06- cgl esa mBk;s x;s fcUnqvksa ,oa vfHkys[k ij miyC/k lkexzh dks /;ku esa j[krs gq, izdj.k ds xq.kkoxq.k ij dksbZ fVIi.kh fd;s fcuk] izdj.k ds rF;ksa o ifjfLFkfr;ksa dks ns[krs gq, izkFkhZx.k&vfHk;qDrx.k dks tekur dk ykHk fn;k tkuk U;k;ksfpr izrhr gksrk gSA (Uploaded on 23/03/2026 at 03:58:47 PM)

[2026:RJ-JD:13520] (3 of 3) [CRLMB-3340/2026]

07- ifj.kker% izkFkhZx.k&vfHk;qDrx.k dk tekur vkosnu i= Lohdkj fd;k tkdj vkns'k fn;k tkrk gS fd izkFkhZx.k&vfHk;qDrx.k 1- txnh'k mQZ chtq iq= eksgu] 2- vt; mQZ ekuw iq= c{kqyky] 3- eksgEen bejku iq= eksgEen vlye rFkk 4- tQj vgen iq= 'kQhd vgen mi;qZDr izFke lwpuk fjiksVZ ds ekeys esa viuh fu;fer mifLFkfr ds laca/k esa ,d yk[k #i;s ds eqpyds ,oa ;ksX; v/khuLFk U;k;ky; ds larks'kizn ipkl&ipkl gtkj #i;s dh nks tekursa izLrqr dj rLnhd djk ns rks mUgsa bl izdj.k esa tekur ij rqjar fjgk dj fn;k tkosA

(YOGENDRA KUMAR PUROHIT),J 46-49-divyashri/-

(Uploaded on 23/03/2026 at 03:58:47 PM)

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