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Kamlesh Alias Kamal vs State Of Rajasthan (2026:Rj-Jd:13591)
2026 Latest Caselaw 4313 Raj

Citation : 2026 Latest Caselaw 4313 Raj
Judgement Date : 23 March, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Kamlesh Alias Kamal vs State Of Rajasthan (2026:Rj-Jd:13591) on 23 March, 2026

Author: Yogendra Kumar Purohit
Bench: Yogendra Kumar Purohit
[2026:RJ-JD:13591]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
     S.B. Criminal Miscellaneous Bail Application No. 3384/2026

1.       Kamlesh Alias Kamal S/o Jagdishram Alias Kajod, Aged
         About 21 Years, R/o Village Indokha, Chitawa Police
         Station Chitawa, District Didwana-Kuchaman Raj.
         (Presently Confined In Dist. Jail Didwana-Kuchaman)
2.       Manoj Kumar S/o Rakesh Kumar, Aged About 19 Years, R/
         o Village Indokha, Chitawa Police Station Chitawa, District
         Didwana-Kuchaman Raj.
         (Presently Confined In Dist. Jail Didwana - Kuchaman)
                                                                   ----Petitioners
                                    Versus
1.       State Of Rajasthan, Through Public Prosecutor
2.       Komal D/o Mannaram, aged about 16 years 5 months,
         R/o Village Indokha, Police Station Chitawa District
         Didwana-Kuchaman Raj.
         (Minor Through Natural Guardian Mother Pusi Devi W/o
         Late Mannaram Resident Of Ladadiya Presently Residing
         At Indokha, Dist. Didwana-Kuchaman)
                                                                 ----Respondents
                              Connected With
     S.B. Criminal Miscellaneous Bail Application No. 3385/2026
Surendra Meghwal S/o Ratanlal, Aged About 18 Years, R/o Ghat
Ki Dhani, Chitawa, Police Station Chitawa, District Didwana-
Kuchaman.
(Presently Confiend In Dist. Jail Didwana-Kuchman)
                                                                    ----Petitioner
                                    Versus
1.       State Of Rajasthan, Through Pp
2.       Komal S/o Mannaram, aged about 16 years 5 months,
         R/o Village Indokha, Police Station Chitawa District
         Didwana-Kuchaman Raj.
         (Minor Through Natural Guardian Mother Pusi Devi W/o
         Late Mannaram Resident Of Ladadiya Presently Residing
         At Indokha, Dist. Didwana-Kuchaman)
                                                                 ----Respondents


     S.B. Criminal Miscellaneous Bail Application No. 3386/2026
Suresh Gurjar S/o Tejaram, Aged About 23 Years, R/o Village
Indokha, Chitawa, Police Station Chitawa, District Didwana-

                      (Uploaded on 23/03/2026 at 03:39:48 PM)
                     (Downloaded on 23/03/2026 at 06:50:36 PM)
 [2026:RJ-JD:13591]                      (2 of 3)                    [CRLMB-3384/2026]


 Kuchaman Raj.
 (Presently Confined In Dist. Jail Didwana -Kuchaman)
                                                                       ----Petitioner
                                       Versus
 1.      State Of Rajasthan, Through Public Prosecutor
 2.      Komal D/o Mannaram, aged about 16 years 5 months,
         R/o Village Indokha, Police Station Chitawa District
         Didwana-Kuchaman Raj.
         (Minor Through Natural Guardian Mother Pusi Devi W/o
         Late Mannaram Resident Of Ladadiya Presently Residing
         At Indokha, Dist. Didwana-Kuchaman)
                                                                    ----Respondents


For Petitioner(s)            :     Mr. Jogendar Singh
For Respondent(s)            :     Mr. Sameer Pareek, PP
                                   Mr. Rajendra Katariya
                                   Mr. Bhawani Singh Ransi



      HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Order

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(Uploaded on 23/03/2026 at 03:39:48 PM)

[2026:RJ-JD:13591] (3 of 3) [CRLMB-3384/2026]

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(YOGENDRA KUMAR PUROHIT),J 30-31-32-GauravG/-

(Uploaded on 23/03/2026 at 03:39:48 PM)

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