Citation : 2026 Latest Caselaw 4306 Raj
Judgement Date : 19 March, 2026
[2026:RJ-JD:13297]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 3675/2023
Shree Chatrubhuj Sikshan Sansthan Bhilwara, For Smt. Sohan
Devi Dattani College, Swaipur, Tehsil Kotri, District Bhilwara
Through Its Secretary Kamlesh Kumar Gattani S/o Mishrilal
Gattani, Aged About 44 Years, R/o Harni Mahadev Road, Plot No.
56, Gali No. 7, Bhilwara (Raj.).
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary,
Department Of Higher Education, Government Of
Rajasthan, Secretariat, Jaipur.
2. Commissioner, College Education, Rajasthan, Block 4, Dr.
Radhakrishnan Shiksha Sankul, Jawahar Lal Nehru Marg,
Jaipur.
3. Maharani Dayanand Saraswati University, Ajmer Through
Its Vice Chancellor / Registrar.
----Respondents
For Petitioner(s) : Mr. Darshan Jain for Ms. Naina Saraf
For Respondent(s) : Dr. Milap Chopta
HON'BLE MR. JUSTICE SANJEET PUROHIT
Order
19/03/2026
I. A. No.01/2026 :
Matter comes up on an application seeking withdrawal of the
present writ petition with liberty to file fresh, if need arises.
For the reasons stated in the application, the same is
allowed.
The writ petition is dismissed as withdrawn with liberty as
prayed.
(Uploaded on 19/03/2026 at 04:48:06 PM)
[2026:RJ-JD:13297] (2 of 2) [CW-3675/2023]
Stay application and all pending application(s) are also
dismissed.
(SANJEET PUROHIT),J 215-A.Arora/-
(Uploaded on 19/03/2026 at 04:48:06 PM)
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