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Jagdish Singh vs State Of Rajasthan (2026:Rj-Jd:12112)
2026 Latest Caselaw 3886 Raj

Citation : 2026 Latest Caselaw 3886 Raj
Judgement Date : 13 March, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Jagdish Singh vs State Of Rajasthan (2026:Rj-Jd:12112) on 13 March, 2026

Author: Yogendra Kumar Purohit
Bench: Yogendra Kumar Purohit
[2026:RJ-JD:12112]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                         JODHPUR
      S.B. Criminal Miscellaneous Bail Application No. 2450/2026

 Jagdish Singh S/o Sh. Khet Singh, Aged About 65 Years, R/o
 Bhairunda, Police Station Thanwala, District Nagaur Rajasthan.
 (At Present Lodged In Sub Jail Parbatsar)
                                                                      ----Petitioner
                                       Versus
 State Of Rajasthan, P.p.
                                                                    ----Respondent


For Petitioner(s)            :     Mr. DS Gharsana
                                   Mr. IS Rathore
For Respondent(s)            :     Mr. Hathi Singh Jodha, PP



      HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Order

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(Uploaded on 13/03/2026 at 06:49:19 PM)

[2026:RJ-JD:12112] (2 of 2) [CRLMB-2450/2026]

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(YOGENDRA KUMAR PUROHIT),J 208-S N LOHRA/-

(Uploaded on 13/03/2026 at 06:49:19 PM)

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