Anil Kumar vs Mahendra Singh (2026:Rj-Jd:11830)
2026 Latest Caselaw 3740 Raj

Citation : 2026 Latest Caselaw 3740 Raj
Judgement Date : 12 March, 2026

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Rajasthan High Court - Jodhpur

Anil Kumar vs Mahendra Singh (2026:Rj-Jd:11830) on 12 March, 2026

Author: Rekha Borana

Bench: Rekha Borana

[2026:RJ-JD:11830]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
                 S.B. Civil Revision Petition No. 87/2024

1.       Anil Kumar S/o Rameshwar Lal, Aged About 50 Years, R/o
         Kelwara, Tehsil Kumbhalgarh, Dist. Rajsamand, Raj.
2.       Hazari Lal S/o Rama, Aged About 50 Years, R/o Gawar,
         Tehsil Kumbhalgarh, Dist. Rajsamand, Raj.
                                                                         ----Petitioners
                                         Versus
1.       Mahendra Singh S/o Mohan Singh, Aged About 16 Years,
         Minor, Through His Natural Guardian Mother Gajri W/o
         Mohan Singh, R/o Kothi Ki Bhagal, Tehsil Kumbhalgarh,
         Dist. Rajsamand, Raj.
2.       Sangeeta D/o Mohan Singh, Aged About 13 Years, Minor,
         Through Her Natural Guardian Mother Gajri W/o Mohan
         Singh, R/o Kothi Ki Bhagal, Tehsil Kumbhalgarh, Dist.
         Rajsamand, Raj.
3.       Radha D/o Mohan Singh, Aged About 11 Years, Minor,
         Through Her Natural Guardian Mother Gajri W/o Mohan
         Singh, R/o Kothi Ki Bhagal, Tehsil Kumbhalgarh, Dist.
         Rajsamand, Raj.
4.       Bharat S/o Mohan Singh, Aged About 6 Years, Minor,
         Through Her Natural Guardian Mother Gajri W/o Mohan
         Singh, R/o Kothi Ki Bhagal, Tehsil Kumbhalgarh, Dist.
         Rajsamand, Raj.
5.       Mohan Singh S/o Late Shri Pukh Singh, R/o Kothi Ki
         Bhagal, Tehsil Kumbhalgarh, Dist. Rajsamand,raj.
6.       Snehlata W/o Anil Kumar, Aged About 48 Years, R/o
         Kelwara, Tehsil Kumbhalgarh, Dist. Rajsamand,raj.
7.       Premlata         W/o        Bihari       Lal,      R/o       Kelwara,    Tehsil
         Kumbhalgarh, Dist. Rajsamand,raj.
8.       Khum        Singh      S/o     Heera       Singh,        R/o   Gawar,    Tehsil
         Kumbhalgarh, Dist. Rajsamand,raj.
9.       Mahipal      Singh       S/o      Devi      Singh,       R/o   Aantri,   Tehsil
         Kumbhalgarh, Dist. Rajsamand,raj.
10.      Dhanna Singh S/o Miya Ram, R/o Chhavani Ki Bhagal,
         Kelwara, Tehsil Kumbhalgarh, Dist. Rajsamand,raj.
11.      State       Of    Rajasthan-State,              Through        The   Tehsildar,
         Kumbhalgarh, Dist. Rajsamand,raj.

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                                    [2026:RJ-JD:11830]                        (2 of 2)                           [CR-87/2024]


                                   12.      State Of Rajasthan-State, Through The Dist. Collector
                                            Rajsamand, Rajsamand,raj.
                                                                                                         ----Respondents


                                   For Petitioner(s)              :     Mr. V.R. Mehta for
                                                                        Mr. Chaitanya Kumar Gehlot
                                   For Respondent(s)              :     --



                                                  HON'BLE MS. JUSTICE REKHA BORANA

Order

12/03/2026

1. Learned counsel for the petitioners submits that the suit in

question itself has been disposed of. Hence, the present revision

petition has rendered infructuous.

2. In view of the submission made, the present revision

petition is dismissed as having rendered infructuous.

3. Stay petition and pending applications, if any, stand

disposed of.

(REKHA BORANA),J 64-manila/-

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