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Hanif Khan vs State Of Rajasthan (2026:Rj-Jd:11794)
2026 Latest Caselaw 3735 Raj

Citation : 2026 Latest Caselaw 3735 Raj
Judgement Date : 12 March, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Hanif Khan vs State Of Rajasthan (2026:Rj-Jd:11794) on 12 March, 2026

Author: Yogendra Kumar Purohit
Bench: Yogendra Kumar Purohit
                                   [2026:RJ-JD:11794]

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                          JODHPUR
                                       S.B. Criminal Miscellaneous Bail Application No. 2438/2026

                                   Hanif Khan S/o Avval Khan, Aged About 50 Years, Resident Of
                                   Devaldi Police Station Arnod, District Pratapgarh.
                                                                                                        ----Petitioner
                                                                         Versus
                                   State Of Rajasthan, Through Pp
                                                                                                      ----Respondent


                                   For Petitioner(s)           :     Mr. Birbal Ram
                                   For Respondent(s)           :     Mr. Narendra Gehlot, PP



                                        HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Order

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(YOGENDRA KUMAR PUROHIT),J 58-S N LOHRA/-

(Uploaded on 12/03/2026 at 05:35:27 PM)

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