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Arun vs State Of Rajasthan (2026:Rj-Jd:11563)
2026 Latest Caselaw 3686 Raj

Citation : 2026 Latest Caselaw 3686 Raj
Judgement Date : 10 March, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Arun vs State Of Rajasthan (2026:Rj-Jd:11563) on 10 March, 2026

Author: Yogendra Kumar Purohit
Bench: Yogendra Kumar Purohit
[2026:RJ-JD:11563]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                         JODHPUR
      S.B. Criminal Miscellaneous Bail Application No. 2655/2026

 Arun S/o Nandlal, Aged About 24 Years, Nevriya Ps Rashmi
 District     Chittorgarh      Raj.      (Presently        Lodged     At   Sub   Jail
 Nimbahera)
                                                                       ----Petitioner
                                        Versus
 State Of Rajasthan, Through Pp
                                                                     ----Respondent


For Petitioner(s)             :     Mr. Pranjal Babel
For Respondent(s)             :     Mr. Surendra Bishnoi, PP



      HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Order

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(Uploaded on 10/03/2026 at 05:49:26 PM)

[2026:RJ-JD:11563] (2 of 2) [CRLMB-2655/2026]

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(YOGENDRA KUMAR PUROHIT),J 54-S N LOHRA/-

(Uploaded on 10/03/2026 at 05:49:26 PM)

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