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Jutha Ram vs State Of Rajasthan (2026:Rj-Jd:11642)
2026 Latest Caselaw 3620 Raj

Citation : 2026 Latest Caselaw 3620 Raj
Judgement Date : 10 March, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Jutha Ram vs State Of Rajasthan (2026:Rj-Jd:11642) on 10 March, 2026

Author: Yogendra Kumar Purohit
Bench: Yogendra Kumar Purohit
[2026:RJ-JD:11642]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                         JODHPUR
     S.B. Criminal Miscellaneous Interim Bail Application No. 15126/2025

 Jutha Ram S/o Savaram, Aged About 29 Years, Resident Of Harji
 Dhani Marukheda, Pamana, Ps Jhab, District Jalore.
 (At Present Lodged In Sub Jail Sanchor)
                                                                          ----Petitioner
                                           Versus
 State Of Rajasthan, Through Pp
                                                                        ----Respondent


For Petitioner(s)                :     Mr. Jitendra Mohan Choudhary
For Respondent(s)                :     Mr. Hanuman Prajapati, PP



       HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Order

10/03/2026 1- izkFkhZ@vfHk;qDr dh vksj ls vUrfje tekur dk ;g vkosnu i= vUrxZr /kkjk 439 naM izfØ;k lafgrk ¼483 Hkkjrh; ukxfjd lqj{kk lafgrk½ iqfyl Fkkuk >kc] ftyk lkapkSj esa ntZ izFke lwpuk fjiksVZ la[;k 42@2024] ls'ku izdj.k la[;k 27@2024 esa vijk/k vUrxZr /kkjk 498, o 304 ¼ch½ Hkkjrh; naM lafgrk ds ekeys esa izLrqr gqvk gSA 2- eSaus cgl vUrfje tekur vkosnu i= ij lquh rFkk miyC/k vfHkys[k dk voyksdu fd;kA 3- izkFkhZ@vfHk;qDr ds fo}ku vf/koDrk us ;g rdZ izLrqr fd;k gS izkFkhZ@vfHk;qDr ds firk dh mez 52 o"kZ gS vkSj muds ?kqVuksa dk vkWijs'ku gksuk gS] blfy, vius firk dh ns[kHkky ds fy, 40 fnu dh varfje tekur ij fjgk fd, tkus dk fuosnu fd;kA 4- fo}ku yksd vfHk;kstd }kjk varfje tekur izkFkZuk i= dk fojks/k fd;k x;kA 5- vUrfje tekur vkosnu i= ij fopkj fd;kA cgl esa mBk;s x;s fcUnqvksa ,oa vfHkys[k ij miyC/k lkexzh dks /;ku esa j[krs gq, izdj.k ds xq.kkoxq.k ij dksbZ fVIi.kh fd;s fcuk tqeZ dh izd`fr] rF;ksa] ifjfLFkfr;ksa o ekuoh; n`f"Vdks.k dks en~nsutj j[krs gq;s izkFkhZ&vfHk;qDr dks bl U;k;ky; dh jk; esa vUrfje tekur ij fjgk fd;k tkuk U;k;ksfpr izrhr gksrk gSA

(Uploaded on 10/03/2026 at 05:25:16 PM)

[2026:RJ-JD:11642] (2 of 2) [CRLMB-15126/2025]

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(YOGENDRA KUMAR PUROHIT),J 277-GauravG/-

(Uploaded on 10/03/2026 at 05:25:16 PM)

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