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Surendra Kumar Alias Tony vs State Of Rajasthan (2026:Rj-Jd:2685)
2026 Latest Caselaw 740 Raj

Citation : 2026 Latest Caselaw 740 Raj
Judgement Date : 16 January, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Surendra Kumar Alias Tony vs State Of Rajasthan (2026:Rj-Jd:2685) on 16 January, 2026

Author: Uma Shanker Vyas
Bench: Uma Shanker Vyas
[2026:RJ-JD:2685]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
     S.B. Criminal Miscellaneous Bail Application No. 216/2026

Surendra Kumar Alias Tony S/o Ram Kumar, Aged About 25
Years,     R/o      Ward     No.     7,     Chouhilawali,         Police   Station
Hanumangarh          Town,       Tehsil     District       Hanumangarh       Raj..
(Presently Lodged In District Jail Hanumangarh)
                                                                    ----Petitioner
                                     Versus
State Of Rajasthan, Through PP
                                                                  ----Respondent


For Petitioner(s)            :   Mr. Kulwant Singh, Adv.
For Respondent(s)            :   Mr. Sameer Pareek, PP



           HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

16/01/2026

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(Uploaded on 16/01/2026 at 03:22:29 PM)

[2026:RJ-JD:2685] (2 of 2) [CRLMB-216/2026]

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(UMA SHANKER VYAS),J 130-Rakesh/-

(Uploaded on 16/01/2026 at 03:22:29 PM)

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