Wednesday, 13, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Pramod Khatri vs State Of Rajasthan (2026:Rj-Jd:2675)
2026 Latest Caselaw 739 Raj

Citation : 2026 Latest Caselaw 739 Raj
Judgement Date : 16 January, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Pramod Khatri vs State Of Rajasthan (2026:Rj-Jd:2675) on 16 January, 2026

Author: Uma Shanker Vyas
Bench: Uma Shanker Vyas
[2026:RJ-JD:2675]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
     S.B. Criminal Miscellaneous Bail Application No. 172/2026

Pramod Khatri S/o Girdhari Lal, Aged About 24 Years, R/o Near
Minerva Cinema Chautina Kuan Police Station Kotgate Bikaner
Currently R/o House No K 56 Vallab Garden Police Station
Jayanarayan Vyas Colony (Jnvc), Dist. Bikaner, Raj. (Lodged In
Dist. Jail Bikaner)
                                                                    ----Petitioner
                                     Versus
State Of Rajasthan, Through PP
                                                                  ----Respondent


For Petitioner(s)          :     Mr. Ashok Khilery, Adv.
For Respondent(s)          :     Mr. Sameer Pareek, PP



           HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

16/01/2026

izkFkhZ&vfHk;qDr dh vksj ls viuh fu;fer tekur gsrq ;g tekur izkFkZuk i= ch-,u-,l-,l- dh /kkjk 483 ds vUrxZr iqfyl Fkkuk&ts,uohlh] ftyk&chdkusj esa ntZ izFke lwpuk fjiksVZ la[;k&349@2025 vijk/k vUrxZr /kkjk 112¼2½] 318¼4½] 338] 336¼3½] 340¼2½ Hkkjrh; U;k; lafgrk o /kkjk 13 vkj-ih-th-vks- esa is'k fd;k x;k gSA fo}ku vf/koDrk izkFkhZ&vfHk;qDr us rdZ fn;k fd vfHk;qDr funksZ"k gS] izkFkhZ&vfHk;qDr fnukad 09-11-2025 ls vfHkj{kk esa gS] vuqla/kku gks pqdk gS] fopkj.k esa le; yxsxk] vr% izkFkhZ&vfHk;qDr dks tekur dk ykHk fn;s tkus dk fuosnu fd;kA blds foijhr fo}ku yksd vfHk;kstd us vijk/k dh xaHkhjrk dks ns[krs gq, izkFkhZ&vfHk;qDr dk ;g tekur vkosnu [kkfjt fd;s tkus dk fuosnu fd;kA

(Uploaded on 16/01/2026 at 03:21:30 PM)

[2026:RJ-JD:2675] (2 of 2) [CRLMB-172/2026]

nksuksa i{kksa dh cgl ds lanHkZ esa vfHkys[k ij miyC/k lkexzh dk voyksdu fd;kA ;|fi izkFkhZ&vfHk;qDr ds fo#) vkj-ih-th-vks- o ekjihV vkfn ds pkj vkijkf/kd izdj.k igys ls ntZ gSa] ysfdu orZeku ekeys esa mlds fo#) vkWuykbu lV~Vs o voS/k ysunsu dk vkjksi gSA izkFkhZ&vfHk;qDr fnukad 09-11-2025 ;s vfHkj{kk esa gSA egRoiw.kZ vuqla/kku gks pqdk gSA vr% izdj.k ds rF;ksa] ifjfLFkfr;ksa] izLrqr rdksaZ ,oa izkFkhZ&vfHk;qDr dh vfHkj{kk vof/k dks n`f"Vxr j[krs gq, izdj.k ds xq.k&nks"kksa ij fVIi.kh fd;s fcuk izkFkhZ&vfHk;qDr dks tekur dk ykHk fn;k tkuk mfpr izrhr gksrk gSA ifj.kker% izkFkhZ&vfHk;qDr izeksn [k=h iq= fxj/kkjhyky dh vksj ls izLrqr ;g tekur izkFkZuk i= Lohdkj dj vkns'k fn;k tkrk gS fd izkFkhZ bl ekeys esa fo}ku fopkj.k U;k;ky; ds larks"kizn] muds U;k;ky; ;k varfjrh U;k;ky; esa fu;r frfFk;ksa ij ,oa tc Hkh mls cqyk;k tk,] mifLFkfr gsrq ,d yk[k :i;s dk cU/k&i= rFkk ipkl&ipkl gtkj :i;s dh nks lqn`< izfrHkwfr;ka izLrqr dj izekf.kr djkos rks gLrxr izdj.k esa mls tekur ij fjgk dj fn;k tk,A (UMA SHANKER VYAS),J

125-Rakesh/-

(Uploaded on 16/01/2026 at 03:21:30 PM)

Powered by TCPDF (www.tcpdf.org)

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter