Saturday, 09, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Rajendra Singh vs State Of Rajasthan (2026:Rj-Jd:2777)
2026 Latest Caselaw 680 Raj

Citation : 2026 Latest Caselaw 680 Raj
Judgement Date : 16 January, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Rajendra Singh vs State Of Rajasthan (2026:Rj-Jd:2777) on 16 January, 2026

Author: Uma Shanker Vyas
Bench: Uma Shanker Vyas
                                   [2026:RJ-JD:2777]

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                          JODHPUR
                                      S.B. Criminal Miscellaneous Bail Application No. 10192/2025
                                   Rajendra Singh S/o Babu Singh, Aged About 35 Years, R/o
                                   Pahargunj Ditiy Karani Mata Mandir Manklaw Jodhpur
                                                                                                        ----Petitioner
                                                                        Versus
                                   State Of Rajasthan, Through Pp
                                                                                                      ----Respondent


                                   For Petitioner(s)          :     Mr. Karan Singh Chouhan, Adv.
                                   For Respondent(s)          :     Mr. Sameer Pareek, PP
                                                                    Mr. Suresh Saran, CI
                                                                    PS Cyber, Jodhpur IO.


                                          HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order 16/01/2026

fo}ku vf/koDrk izkFkhZ@vfHk;qDr us U;k;ky; ds le{k izdV fd;k fd bl izdze ij os bl vfxze tekur izkFkZuk i= dks pykuk ugha pkgrs ,oa okfil ysuk pkgrs gS ,oa izkFkhZ@vfHk;qDr fopkj.k U;k;ky; esa leiZ.k dj tekur izkFkZuk i= izLrqr djuk pkgrk gS] vr% fopkj.k U;k;ky; dks funsZ'k fn;k tkos fd izkFkhZ@vfHk;qDr ds }kjk izLrqr tekur vkosnu dk mlh fnu fuLrkj.k fd;k tkosA fo}ku yksd vfHk;kstd us fof/kuqlkj vkns'k ikfjr fd;s tkus dk fuosnu fd;kA nksuksa i{kksa dks lquk x;k ,oa fopkj fd;kA izkFkhZ@vfHk;qDr dh vksj ls izLrqr ;g vfxze tekur izkFkZuk i= okfil fy, tkus ds ifj.kkeLo:i bl funsZ'k ds lkFk [kkfjt fd;k tkrk gS fd izkFkhZ@vfHk;qDr ;fn fopkj.k U;k;ky; ds le{k leiZ.k dj tekur izkFkZuk i= izLrqr djs rks fopkj.k U;k;ky; ;FkklaHko mlh fnu tekur izkFkZuk i= dk fof/kuqlkj fuLrkj.k djsA (UMA SHANKER VYAS),J 228-Murari Sharma

(Uploaded on 16/01/2026 at 04:22:33 PM)

Powered by TCPDF (www.tcpdf.org)

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter