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Lakhvindra Singh vs State Of Rajasthan (2026:Rj-Jd:2658)
2026 Latest Caselaw 663 Raj

Citation : 2026 Latest Caselaw 663 Raj
Judgement Date : 16 January, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Lakhvindra Singh vs State Of Rajasthan (2026:Rj-Jd:2658) on 16 January, 2026

Author: Uma Shanker Vyas
Bench: Uma Shanker Vyas
[2026:RJ-JD:2658]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
     S.B. Criminal Miscellaneous Bail Application No. 575/2026

Lakhvindra Singh S/o Bikarsingh, Aged About 31 Years, Resident
Of 25, Rb Police Station Gajsinghpur, District Sriganganagar.
(Currently Sub Jail, Phalodi)
                                                                   ----Petitioner
                                    Versus
State Of Rajasthan, Through PP
                                                                 ----Respondent


For Petitioner(s)         :     Mr. Sunil Kumar, Adv.
For Respondent(s)         :     Mr. Sameer Pareek, PP



           HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

16/01/2026

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[2026:RJ-JD:2658] (2 of 2) [CRLMB-575/2026]

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(Uploaded on 16/01/2026 at 04:44:03 PM)

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