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Devi Lal vs State Of Rajasthan (2026:Rj-Jd:2023)
2026 Latest Caselaw 477 Raj

Citation : 2026 Latest Caselaw 477 Raj
Judgement Date : 14 January, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Devi Lal vs State Of Rajasthan (2026:Rj-Jd:2023) on 14 January, 2026

Author: Uma Shanker Vyas
Bench: Uma Shanker Vyas
                                   [2026:RJ-JD:2023]

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                           JODHPUR
                                        S.B. Criminal Miscellaneous Bail Application No. 15341/2025

                                   1.       Devi Lal S/o Shri Gordhan Ram, Aged About 28 Years, R/o
                                            Ward No. 11, Palana, Police Station Deshnok, District
                                            Bikaner Raj. (Presently Lodged In Central Jail, Bikaner)
                                   2.       Devkishan S/o Sahiram, Aged About 28 Years, R/o Ward
                                            No. 11, Palana, Police Station Deshnok, District Bikaner
                                            Raj. (Presently Lodged In Central Jail, Bikaner)
                                                                                                      ----Petitioners
                                                                        Versus
                                   State of Rajasthan, through PP
                                                                                                     ----Respondent


                                   For Petitioner(s)          :     Mr. Sanjay Kumar Poonia
                                   For Respondent(s)          :     Mr. Urja Ram Kalbi, PP
                                                                    Mr. Vikas Bishnoi



                                              HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

14/01/2026

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(UMA SHANKER VYAS),J

74-kumawat/-

(Uploaded on 14/01/2026 at 04:37:22 PM)

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