Wednesday, 13, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Azad Singh vs State Of Rajasthan (2026:Rj-Jd:4699)
2026 Latest Caselaw 1202 Raj

Citation : 2026 Latest Caselaw 1202 Raj
Judgement Date : 27 January, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Azad Singh vs State Of Rajasthan (2026:Rj-Jd:4699) on 27 January, 2026

Author: Uma Shanker Vyas
Bench: Uma Shanker Vyas
                                   [2026:RJ-JD:4699]

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                          JODHPUR
                                      S.B. Criminal Miscellaneous Bail Application No. 14788/2025

                                   Azad Singh S/o Gopal Singh, Aged About 32 Years, Resident Of
                                   Sadi Police Station Sadas, District Chittorgarh, Rajasthan
                                                                                                      ----Petitioner
                                                                       Versus
                                   State of Rajasthan, through PP
                                                                                                    ----Respondent


                                   For Petitioner(s)         :     None Present
                                   For Respondent(s)         :     Mr. Urja Ram Kalbi, PP



                                              HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

27/01/2026

bl ekeys esa izkFkhZ&vfHk;qDr i{k dh vksj ls dksbZ mifLFkr ugha gS] xr rkjh[k is'kh ij Hkh vuqifLFkfr jgh gSA vr% ;g vkosnu vuqifLFkfr o vfHk;kstu ds vHkko esa [kkfjt fd;k tkrk gSA (UMA SHANKER VYAS),J 206-kumawat/-

(Uploaded on 27/01/2026 at 02:34:10 PM)

Powered by TCPDF (www.tcpdf.org)

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter