Citation : 2026 Latest Caselaw 1201 Raj
Judgement Date : 27 January, 2026
[2026:RJ-JD:4697]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Criminal Miscellaneous Bail Application No. 13856/2025
Mangla Ram S/o Chhogaram, Aged About 48 Years, Resident Of
Siryana, Police Station-Bagara, District-Jalore, Rajasthan
----Petitioner
Versus
1. State of Rajasthan, through PP
2. Jamana Kumari D/o Pola Ram, Resident Of Siyana Bagara
District Jalore Rajasthan
----Respondents
For Petitioner(s) : Mr. Naresh Khatri
Mr. Mahendra Vishnoi
For Respondent(s) : Mr. Urja Ram Kalbi, PP
HON'BLE MR. JUSTICE UMA SHANKER VYAS
Judgment / Order
27/01/2026
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(Uploaded on 27/01/2026 at 02:32:51 PM)
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