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Sharwan Kumar vs State Of Rajasthan (2026:Rj-Jd:4659)
2026 Latest Caselaw 1185 Raj

Citation : 2026 Latest Caselaw 1185 Raj
Judgement Date : 27 January, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Sharwan Kumar vs State Of Rajasthan (2026:Rj-Jd:4659) on 27 January, 2026

Author: Uma Shanker Vyas
Bench: Uma Shanker Vyas
[2026:RJ-JD:4659]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
     S.B. Criminal Miscellaneous Bail Application No. 641/2026

Sharwan Kumar S/o Kasuram, Aged About 24 Years, R/o
Tatanda, P.s. Jhab, District Jalore Raj. (Presently Lodged In
Bhinmal Jail)
                                                                    ----Petitioner
                                     Versus
State of Rajasthan, through PP
                                                                  ----Respondent


For Petitioner(s)          :     Mr. Narendra Singh Rajpurohit
For Respondent(s)          :     Mr. Urja Ram Kalbi, PP
                                 Mr. Narendra Rajpurohit for
                                 Complainant



           HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

27/01/2026

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(Uploaded on 27/01/2026 at 02:26:03 PM)

[2026:RJ-JD:4659] (2 of 2) [CRLMB-641/2026]

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(Uploaded on 27/01/2026 at 02:26:03 PM)

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