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Suresh Kumar Alias Zakhmi vs State Of Rajasthan (2026:Rj-Jd:4552)
2026 Latest Caselaw 1136 Raj

Citation : 2026 Latest Caselaw 1136 Raj
Judgement Date : 24 January, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Suresh Kumar Alias Zakhmi vs State Of Rajasthan (2026:Rj-Jd:4552) on 24 January, 2026

Author: Uma Shanker Vyas
Bench: Uma Shanker Vyas
[2026:RJ-JD:4552]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
    S.B. Criminal Miscellaneous Bail Application No. 1181/2026

Suresh Kumar Alias Zakhmi S/o Pappuram, Aged About 23
Years,     Changoi,     Police     Station       Taranagar.        District   Churu,
Rajasthan. (Lodged In Dist. Jail, Churu)
                                                                      ----Petitioner
                                      Versus
State Of Rajasthan, Through Pp
                                                                   ----Respondent


For Petitioner(s)           :     Mr. Vinod, Brother of Accused
For Respondent(s)           :     Mr. Pawan Kumar Bhati, PP



           HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

24/01/2026

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(Uploaded on 24/01/2026 at 12:09:48 PM)

[2026:RJ-JD:4552] (2 of 2) [CRLMB-1181/2026]

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(Uploaded on 24/01/2026 at 12:09:48 PM)

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