Shyam Lal vs State Of Rajasthan
2026 Latest Caselaw 1134 Raj

Rajasthan High Court - Jodhpur

Shyam Lal vs State Of Rajasthan on 23 January, 2026

Author: Uma Shanker Vyas

Bench: Uma Shanker Vyas

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                            JODHPUR

                                         S.B. Criminal Miscellaneous Bail Application No. 13527/2025

                                    Shyam Lal
                                                                                                          ----Petitioner
                                                                           Versus
                                    State Of Rajasthan
                                                                                                        ----Respondent


                                   For Petitioner(s)             :     None Present
                                   For Respondent(s)             :     Mr. Urja Ram Kalbi, PP



                                               HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

23/01/2026

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(Uploaded on 23/01/2026 at 01:56:07 PM)

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