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Ajeet Singh Garhwal vs State Of Rajasthan (2026:Rj-Jd:10530)
2026 Latest Caselaw 3307 Raj

Citation : 2026 Latest Caselaw 3307 Raj
Judgement Date : 26 February, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Ajeet Singh Garhwal vs State Of Rajasthan (2026:Rj-Jd:10530) on 26 February, 2026

[2026:RJ-JD:10530]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
                 S.B. Civil Writ Petition No. 5037/2026

1.       Ajeet Singh Garhwal S/o Rajkamal Garhwal, Aged About
         20 Years, R/o Village - Ghatamdas Po - Holiya Ka Bas
         District - Sikar
2.       Ravi S/o Lalchand, Aged About 21 Years, R/o Village -
         Thoi District - Sikar
3.       Abhishek Kumar S/o Sardar Singh, Aged About 21 Years,
         R/o Village - Chomu District - Jaipur
4.       Kamlesh Kumar Kumawat S/o Biharilal, Aged About 20
         Years, R/o Village - Palsana District - Sikar
5.       Tara Chand Gurjar S/o Prahlad Gurjar, Aged About 21
         Years, R/o Village - Viratnagar District - Jaipur
6.       Kamlesh Sharma S/o Naval Kishor Sharma, Aged About
         20 Years, R/o Village - Renwal District- Jaipur
7.       Vishal Saini S/o Ramesh Kumar Saini, Aged About 20
         Years, R/o Village - Shri Modhopur District - Sikar
8.       Ankita Yadav D/o Moti Ram Yadav, Aged About 20 Years,
         R/o Village - Chaturbhuj District Jaipur
9.       Lekh Raj Gurjar S/o Leela Ram Gurjar, Aged About 20
         Years, R/o Village - Viratnagar District- Jaipur
10.      Sachin Tabiyar S/o Mohan Lal Tabiyar, Aged About 20
         Years, R/o Village - Paloda District- Banswara
11.      Yash Mehta S/o Kanti Lal Ji Mehta, Aged About 21 Years,
         R/o Village - Kokapur District- Dungarpur
12.      Mehul Roat S/o Jivanlal Roat, Aged About 20 Years, R/o
         Village - Dowadha District- Dungarpur
13.      Jitendra Kumawat S/o Bhagirath Mal Kumawat, Aged
         About 20 Years, R/o Village - Chomu District- Jaipur
14.      Vikash Yadav S/o Ramesh Yadav, Aged About 20 Years, R/
         o Village - Mundru District- Sikar
15.      Ramesh Kumar Jat S/o Jadish Prasad Jat, Aged About 22
         Years, R/o Village - Govindgarh District- Jaipur
16.      Lokesh Saini S/o Badri Prasad Saini, Aged About 20
         Years, R/o Village - Behror District- Alwar.
17.      Hanshraj S/o Kamlesh Kumawat, Aged About 20 Years, R/
         o Village - Khendella District- Sikar


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18.      Sunil Kumar S/o Krishan Lal, Aged About 35 Years, R/o
         Village - Nohar District - Hanumangarh
19.      Raj Kumar S/o Krishan Kumar, Aged About 21 Years, R/o
         Village - Khetri District- Jhunjhunu
20.      Sunil Kumar S/o Raj Kumar, Aged About 22 Years, R/o
         Village - Danta Ramgarh District - Sikar
21.      Vijay Pal S/o Devi Lal, Aged About 20 Years, R/o Village -
         Bhivsar District- Churu
22.      Aniket Jat S/o Sitaram Jat, Aged About 20 Years, R/o
         Village - Khejroli District- Jaipur
23.      Vinod Saini S/o Mahaveer Prasad Saini, Aged About 20
         Years, R/o Village - Abhawas District- Sikar
24.      Rajpal Bajiya S/o Rameshwar Lal, Aged About 27 Years,
         R/o Village - Tapapilya District- Sikar
25.      Nitesh Yadav S/o Ram Prasad, Aged About 21 Years, R/o
         Village - Futala District- Sikar
26.      Ankit Kumar S/o Hanman Singh, Aged About 20 Years, R/
         o Village - Narodara District- Sikar
27.      Vikash Yadav S/o Rajendra Parsad Yadav, Aged About 21
         Years, R/o Village - Govindgarh District- Jaipur
28.      Ashutosh Kumawat S/o Naveen Kumar Kumawat, Aged
         About 21 Years, R/o Village - Sargoth District- Sikar
29.      Ankit S/o Puran Mal Lochib, Aged About 19 Years, R/o
         Village - Godawas District- Sikar
30.      Sushil Barwar S/o Muralidhar, Aged About 20 Years, R/o
         Village - Didwana District- Nagaur
31.      Hemant Meena S/o Jainarayan Meena, Aged About 21
         Years, R/o Village - Fagi District- Jaipur
32.      Parwat Singh S/o Madan Singh, Aged About 20 Years, R/o
         Village - Renwal District- Jaipur
33.      Satya Narayan Jyani S/o Mohan Ram Jyani, Aged About
         27 Years, R/o Village - Bichla Bas District- Bikaner
34.      Shiv Lal Meena S/o Nathu Lal Meena, Aged About 33
         Years, R/o Village - Khakariya District- Udaipur
35.      Arun Roat S/o Shankar Roat, Aged About 21 Years, R/o
         Village - Munderiya District- Dungarpur
36.      Maya Kumari Ahari D/o Jayantilal Ahari, Aged About 24


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         Years, R/o Village - Bhagalsalawat District- Dungarpur
37.      Himanshu Choudhary S/o Pappu Lal Choudhary, Aged
         About 20 Years, R/o Village - Gulab Badi District- Jaipur
38.      Rakesh Kumar Bairwa S/o Banwari Lal Bairwa, Aged
         About 22 Years, R/o Village - Rampura District- Tonk
39.      Devraj Gurjar S/o Hansraj Gurjar, Aged About 20 Years,
         R/o Village - Sadraya District- Tonk
40.      Manvinder Singh S/o Jitendra Singh, Aged About 21
         Years, R/o Village - Paota District- Nagour
41.      Nayanesh Damor S/o Prabhulal Damor, Aged About 20
         Years, R/o Village - Arthuna District- Banswara
42.      Jatin Kumar Regar S/o Noranglal Regar, Aged About 20
         Years, R/o Village - Taranagar District- Churu
43.      Aadil S/o Mustak Ali, Aged About 20 Years, R/o Village -
         Bhanipura Bas District- Hanumangarh
44.      Piyush Sewada S/o Nemichand Sewada, Aged About 21
         Years, R/o Village - Jatabas District- Nagaur
45.      Vikash S/o Sanwarmal, Aged About 22 Years, R/o Village
         - Ratangarh District- Churu
46.      Abhishek Verma S/o Prahlad Ram Verma, Aged About 20
         Years, R/o Village - Nimera District- Sikar
47.      Ajay Meena S/o Jai Prakash Meena, Aged About 21 Years,
         R/o Village - Bhatwara District- Baran
48.      Ajay Meena S/o Fateh Singh, Aged About 22 Years, R/o
         Village - Papda Khurd District- Jhunjhunu
49.      Aman Aditya Dhanraj Gurjar S/o Hanuman Sahay Gurjar,
         Aged About 22 Years, R/o Village - Jiloi District- Jaipur
50.      Anil Charpota S/o Lal Shankar Charpota, Aged About 22
         Years, R/o Village - Jethor, Ghatol District- Banswara
51.      Anjani Kumar S/o Satyanarayan, Aged About 20 Years, R/
         o Village - Dhigarla District- Churu
52.      Ankit Bajiya S/o Sanwar Mal, Aged About 20 Years, R/o
         Village - Lampuwa District- Sikar
53.      Ankit Potliya S/o Rajaram, Aged About 20 Years, R/o
         Village - Vishnoi Ka Bas District- Nagaur
54.      Ankit Yadav S/o Ramavtar Yadav, Aged About 20 Years,
         R/o Village - Hardampura District- Jaipur


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55.      Ashok Kumar Meena S/o Shambhulal Meena, Aged About
         21 Years, R/o Village - Naya Bhoriya District- Pratapgarh
56.      Chirag Ahari S/o Manoj Ahari, Aged About 21 Years, R/o
         Village - Dungra District- Dungarpur
57.      Dinesh Choudhary S/o Chhitar Mal Kakraliya, Aged About
         21 Years, R/o Village - Bhojpura District- Jaipur
58.      Dinesh Maida S/o Goutam Lal Maida, Aged About 20
         Years, R/o Village -Ghatol District- Banswara
59.      Dinesh Yadav S/o Suwa Lal Yadav, Aged About 20 Years,
         R/o Village - Shrimadhopur District- Sikar
60.      Ghanshyam Vaishnav S/o Purshotam Vaishnav, Aged
         About 20 Years, R/o Village -Shapura District- Bhilwara
61.      Govind Meena S/o Rajendra Meena, Aged About 20 Years,
         R/o Village - Kesriyoraypatan District- Bundi
62.      Hansraj Choudhary S/o Rakesh Choudhary, Aged About
         20 Years, R/o Village - Pishagan District- Ajmer
63.      Hari Om Kumawat S/o Kailasj Chandra Kumawat, Aged
         About       21    Years,      R/o     Village       -   Avleshwar   District-
         Pratapgarh
64.      Jai Dev S/o Desh Bhakt, Aged About 31 Years, R/o Village
         - Badhara District- Hanumangarh
65.      Jayprakash S/o Gopal Singh, Aged About 21 Years, R/o
         Village - Shrimadhopur District- Sikar
66.      Kajal Katara D/o Mani Lal Katara, Aged About 20 Years,
         R/o Village - Gatol District- Banswara
67.      Khushiram Choudhary S/o Ram Avatar Choudhary, Aged
         About 20 Years, R/o Village - Loharwada District- Tonk
68.      Komal D/o Mukhram Gurjar, Aged About 24 Years, R/o
         Village - Umrana District-Alwar
69.      Lakshit Vaderi S/o Valchand Vaderi, Aged About 20 Years,
         R/o Village - Gotala District-Banswara
70.      Lokesh Kasana S/o Ramesh Kasana, Aged About 20
         Years, R/o Village - Chatrpura District- Alwar
71.      Mahesh Rulaniya S/o Deepa Ram, Aged About 21 Years,
         R/o Village - Danta Ramgarh District- Sikar
72.      Manish S/o Kamlesh, Aged About 22 Years, R/o Village -
         Bagatpura District- Banswara


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73.      Manish Charpota S/o Havsingh Charpota, Aged About 23
         Years, R/o Village - Bhempura District- Banswara
74.      Maroof Khan S/o Mehboob Khan, Aged About 20 Years, R/
         o Village - Muslim Colony District- Banswara
75.      Mayur Damor S/o Parvin Chandra Damor, Aged About 20
         Years, R/o Village - Moti Basti District- Banswara
76.      Mukesh S/o Luna Ram, Aged About 20 Years, R/o Village
         - Mundawa District- Nagaur
77.      Naresh Damor S/o Laxman Lal Damor, Aged About 21
         Years, R/o Village - Gotala District- Banswara
78.      Nitesh Damor S/o Jagdish Damor, Aged About 20 Years,
         R/o Village - Talwada District- Banswara
79.      Nitesh Kumar S/o Jagdish Prasad, Aged About 22 Years,
         R/o Village - Danta Ramgarh District- Sikar
80.      Nitesh Kumar S/o Rameshwar Lal, Aged About 23 Years,
         R/o Village - Lalas District- Nagaur
81.      Parveen Kumar S/o Omparkash Saini, Aged About 23
         Years, R/o Village - Alsisar District- Jhunjunu
82.      Parkash Chandra Charpota S/o Ounkar Lal Charpota,
         Aged About 21 Years, R/o Village - Gatola District-
         Banswara
83.      Radheshyam Bairwa S/o Dhanna Bairwa, Aged About 21
         Years, R/o Village - Khatwada District - Bhilwara
84.      Ranjeet Pimpraliya S/o Mangilal, Aged About 20 Years, R/
         o Village - Didwana District- Nagaur
85.      Sonu Kumar S/o Prahalad Verma, Aged About 21 Years,
         R/o Village - Dataramgarh District- Sikar
86.      Surendra Kumar Verma S/o Shankar Lal Verma, Aged
         About       26      Years,       R/o        Village      -   Bholi   District-
         Sawaimadhopur
87.      Vijay Garasiya S/o Arjun Garasiya, Aged About 25 Years,
         R/o Village - Bhorkhedi District- Banswara
88.      Vikas Ninama S/o Shambhullal Ninama, Aged About 21
         Years, R/o Village - Shenawas District- Banswara
89.      Vishal Kumar Bairwa S/o Premchand Bairwa, Aged About
         20 Years, R/o Village - Liwali District- Sawaimadhopur
90.      Priyanshu Samota S/o Ved Prakash Samota, Aged About


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         21 Years, R/o Village - Samota Ka Dhani Phurana Bas
         Neem Ka Thana District - Sikar
                                                                    ----Petitioners
                                     Versus
1.       State Of Rajasthan, Through The Secretary, Animal
         Husbandry Department, Jaipur.
2.       Deputy Secretary To The Government, Department Of
         Animal Husbandry, Secretariat, Jaipur.
3.       Rajasthan University Of Veterinary And Animal Sciences,
         Bikaner, Through Its Registrar.
4.       Rajasthan University Of Veterinary And Animal Sciences,
         Bikaner, Through Its Chairman Admission Board Ahdp-
         2024-2026.
5.       Asian Institute Of Veterinary Science, Khatu Shyan Ji
         Road, Reengus, Sikar.
6.       Controller   Of    Examinations,           Rajasthan      University   Of
         Veterinary And Animal Sciences, Bikaner.
                                                                  ----Respondents


For Petitioner(s)          :     Mr. Kailash Choudhary
For Respondent(s)          :     Mr. S.S. Ladrecha, AAG
                                 Mr. Ajay Vyas



            HON'BLE MR. JUSTICE SANJEET PUROHIT

Order

26/02/2026

1. Representing petitioners, Senior Counsel Mr. Manish Sisodia

states that respondent No. 5 - college, where petitioners are

studying, is affiliated with Rajasthan University of Veterinary and

Animal Sciences, Bikaner, and the affiliation is in currency till

2026. Learned counsel submits that petitioners have taken part in

counseling proceedings for the course of Animal Husbandry

Diploma Programme (2023-24), wherein, after the counselling,

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[2026:RJ-JD:10530] (7 of 7) [CW-5037/2026]

respondent university itself has allotted seats in respondent No.5

- college and, pursuant to the allotment, petitioners have already

undergone studies for a two year. It is stated that recently,

Controller of Examination of respondent university has issued

notification dated 19.02.2026, calling upon the students to fill the

examination form. However, learned counsel submits, in spite of

completing their studies for two year, petitioner-students are now

not permitted by respondent university to fill the examination

form.

2. Matter requires consideration.

3. Issue notice to respondent No. 5 only. Issue notice of the

stay application also, returnable within a period of four weeks.

4. Learned counsel for the petitioner is directed to supply a

copy of Writ petition to Mr. S.S. Laddrecha, AAG, who represents

respondent Nos. 1 and 2, so also to Mr. Ajay Vyas, who represents

respondent Nos. 3, 4 and 6.

5. In the meantime, respondent university is directed to permit

petitioners to fill the examination form, which shall be accepted

provisionally and students be permitted to appear in ensuing

examination.

6. It will be open for respondents to move appropriate

application seeking vacation/modification of this interim order.

(SANJEET PUROHIT),J 218-JatinS/-

(Uploaded on 26/02/2026 at 06:17:30 PM)

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