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Dungar Ram vs State Of Rajasthan ...
2026 Latest Caselaw 3285 Raj

Citation : 2026 Latest Caselaw 3285 Raj
Judgement Date : 26 February, 2026

[Cites 2, Cited by 0]

Rajasthan High Court - Jodhpur

Dungar Ram vs State Of Rajasthan ... on 26 February, 2026

[2026:RJ-JD:10585-DB]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
                D.B. Civil Writ Petition No. 14354/2019

Mamta W/o Rakesh, Aged About 29 Years, B/c Maru, R/o V.p.
Kanwalisar, Panchayat Samiti Panchu, District Bikaner (Raj.)
                                                     ----Petitioner
                             Versus
1.    State Of Rajasthan, Through Secretary, Department Of
      Rural Development And Panchayati Raj, Secretariat,
      Rajasthan, Jaipur.
2.    The Chief Executive Officer, Zila Parishad Bikaner.
3.    The Vikas Adhikari, Panchayat Samiti, Panchu, District
      Bikaner.
                                                 ----Respondents
                         Connected with
                D.B. Civil Writ Petition No. 18395/2019

 Gram Sabha Adkaliya, District Udaipur Through Sarpanch Cum
 Chairman Of Gram Sabha Mamta Meena W/o Shri Narayan Lal,
 B/c Meena, Aged About 27 Years, Resident Of Village Lakapa,
 Tehsil Salumbar, District Udaipur.
                                                      ----Petitioner
                               Versus
 1.     State Of Rajasthan, Through Secretary, Local Self
        Department, Govt. Of Rajasthan, Jaipur.
 2.     Director, Rural Development And Panchayati Raj Vibhag,
        Government Of Rajasthan, Jaipur.
 3.     Director, Department Of Local Self, Government Of
        Rajasthan, Jaipur.
 4.     Municipal Board, Salumbar, District Udaipur.
 5.     District Collector, Udaipur (Raj.)
 6.     Zila Parishad Udaipur, Through Its Chief Executive
        Officer, Zila Parishad Udaipur.
                                                  ----Respondents
              D.B. Civil Writ Petition No. 17637/2019
 Gram Sabha Isharwas, District Udaipur Through Sarpanch Cum
 Chairman Of Gram Sabha Shri Khema Meena S/o Shri Savji
 Meena, Aged About 65 Years, R/o Village Jodhsagar Ki Bhagal
 Gram Panchayat Isharwas, Panchayat Samiti Salumber, District
 Udaipur.
                                                      ----Petitioner
                               Versus
 1.     State Of Rajasthan, Through Secretary, Local Self
        Department, Govt. Of Rajasthan, Jaipur.
 2.     Director, Rural Development And Panchayati Raj Vibhag,
        Government Of Rajasthan, Jaipur.
 3.     Director, Department Of Local Self, Government Of
        Rajasthan, Jaipur.
 4.     Municipal Board, Salumbar, District Udaipur.
 5.     District Collector, Udaipur (Raj.)
 6.     Zila Parishad Udaipur, Through Its Chief Executive
        Officer, Zila Parishad Udaipur.
                                                  ----Respondents


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                D.B. Civil Writ Petition No. 18863/2019

 1.      Mohan Ram S/o Shri Surtaji, Aged About 54 Years, By
         Caste Bali, Resident Of Raniwara Khurd, Tehsil Raniwara,
         District Jalore (Rajasthan).
 2.      Pratap S/o Shri Ganeshaji, Aged About 58 Years, By
         Caste Bhil, Resident Of Raniwara Khurd, Tehsil Raniwara,
         District Jalore (Rajasthan).
                                                     ----Petitioners
                                Versus
 1.      Masra Ram S/o Shri Vithara Ram Ji, By Caste Rawal
         Brahmin, Resident Of Raniwara Khurd, Tehsil Raniwara,
         District Jalore (Rajasthan).
 2.      Ladha Ram S/o Shri Bhika Ji, Aged About 51 Years, By
         Caste Rawal Brahmin, Resident Of Raniwara Khurd,
         Tehsil Raniwara, District Jalore (Rajasthan).
 3.      Rewa Ram S/o Shri Amra Ram, Aged About 70 Years, By
         Caste Rawal Brahmin, Resident Of Raniwara Khurd,
         Tehsil Raniwara, District Jalore (Rajasthan).
 4.      Gova Ram S/o Shri Mafa Ramji, By Caste Bhil, Resident
         Of Raniwara Khurd, Tehsil Raniwara, District Jalore
         (Rajasthan).
 5.      Nanji Ram S/o Shri Bhaga Ramji, By Caste Bhil,
         Resident Of Raniwara Khurd, Tehsil Raniwara, District
         Jalore (Rajasthan).
 6.      Shankra Ram S/o Shri Chaturaji, By Caste Bhil, Resident
         Of Raniwara Khurd, Tehsil Raniwara, District Jalore
         (Rajasthan).
 7.      Masra Ram S/o Shri Chhagnaji, By Caste Bhil, Resident
         Of Raniwara Khurd, Tehsil Raniwara, District Jalore
         (Rajasthan).
 8.      Taga S/o Shri Rawtaji, By Caste Bhil, Resident Of
         Raniwara Khurd, Tehsil Raniwara, District Jalore
         (Rajasthan).
 9.      Peera S/o Shri Bhagaji, By Caste Bhil, Resident Of
         Raniwara Khurd, Tehsil Raniwara, District Jalore
         (Rajasthan).
 10.     Sarpanch, Gram Panchayat Raniwara Khurd, Tehsil
         Raniwara, District Jalore (Rajasthan).
                                                   ----Respondents


                 D.B. Civil Writ Petition No. 345/2020

 Roshan Lal Vyas S/o Shri Banshi Lal Vyas, Aged About 55
 Years, Resident Of Near Pushtikar Vipras, Gokul Gaushala,
 Village Kundal, Tehsil Phalodi, District Jodhpur.
                                                       ----Petitioner
                              Versus
 1.     State Of Rajasthan, Through Principal Secretary,
        Panchayati Raj Department, Government Of Rajasthan,
        Secretariat, Jaipur.
 2.     State Election Commission, Rajasthan, Jaipur Through
        Its Secretary.
                                                   ----Respondents

                D.B. Civil Writ Petition No. 9109/2025

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 Goutam Lal S/o Hurateng, Aged About 49 Years, R/o Village
 Bagyacha, Tehsil Sajjangarh, District Banswara.
                                                    ----Petitioner
                              Versus
 1.    State Of Rajasthan, Through Secretary, Department Of
       Rural Development And Panchayat Raj, Govt. Of
       Rajasthan, Jaipur.
 2.    District Collector, Banswara (Raj.)
 3.    Vikas Adhikari, Panchayat Samiti Sajjangarh District
       Banswara.
                                                ----Respondents

                D.B. Civil Writ Petition No. 11184/2025

 1.      Jagmal Ram S/o Shri Lumbha Ram, Aged About 54
         Years, Resident Of Godaron Ki Dhani, Utarani, Balotra
         (Raj.).
 2.      Jugta Ram S/o Shri Adu Ram, Aged About 32 Years,
         Resident Of Lakhoni Godaron Ki Dhani, Utarani, Balotra
         (Raj.).
                                                      ----Petitioners
                                 Versus
 1.      State Of Rajasthan, Through Additional Chief Secretary,
         Panchayati Raj Department, Government Of Rajasthan,
         Secretariat, Jaipur.
 2.      The Secretary And Commissioner, Panchayati Raj
         Department, Secretariat, Jaipur.
 3.      The Additional Chief Secretary, Rural Development
         Department, Government Of Rajasthan, Secretariat,
         Jaipur.
 4.      The District Collector, Balotra.
 5.      The Sub Divisional Officer, Gida, District Balotra.
 6.      The Tehsildar, Gida, District Balotra.
                                                    ----Respondents

                D.B. Civil Writ Petition No. 11302/2025

 Doongra Ram S/o Kheta Ram, Aged About 45 Years, R/o
 Janduon Ka Tala, Ratasar, Chohtan, Barmer, (Raj.).
                                                   ----Petitioner
                               Versus
 1.    State Of Rajasthan, Through The Principal Secretary,
       Department Of Rural Development And Panchayati Raj,
       Secretariat, Jaipur, (Raj.).
 2.    The District Collector, Barmer (Raj.).
 3.    Sub Divisional Officer, Barmer (Raj.).
 4.    Tehsildar, Chohtan, Barmer, (Raj.).
                                               ----Respondents

                D.B. Civil Writ Petition No. 11855/2025

 Gramwasi Of Village Madrup Nagar, Tehsil Lohawat Through Its
 Nominated Persons 1. Kalu Ram S/o Amlu Ram, Aged About 64

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 Years, 2. Bhura Ram Son Of Ram Lal, Aged About 49 Years, 3.
 Karna Ram Bishnoi Son Of Khamu Ram, Aged About 60 Years,
 4. Mohan Ram Bishnoi Son Of Khiyan Ram, Aged About 65
 Years, 5. Bhura Ram Son Of Ganga Ram, Aged About 65 Years,
 All Are Resident Of Vpo Madrup Nagar, Tehsil Lohawat, Tehsil
 And District Phalodi (Raj.).
                                                    ----Petitioner
                                Versus
 1.     State Of Rajasthan, Through Secretary, Department Of
        Rural Development And Panchayati Raj, Govt. Of
        Rajasthan, Jaipur.
 2.     District Collector, Phalodi (Raj.).
 3.     Panchayat Samiti Lohawat, District Phalodi Through Its
        Vikas Adhikari.
 4.     Panchayat Samiti Pilwa, District Phalodi Through Its
        Vikas Adhikari.
 5.     Gram Panchayat Chandanpura, (Chikni Nadi) Tehsil
        Lohawat, District Phalodi Through Its Sarpanch.
                                                ----Respondents

                D.B. Civil Writ Petition No. 11880/2025

 1.      Hukma Ram S/o Raju Ram, Aged About 70 Years,
         Resident Of Village Rajuonio Bhadu Nagar, Tehsil
         Batadu, District Barmer.
 2.      Harji Ram S/o Mala Ram, Aged About 60 Years, Resident
         Of Village Rajuonio Bhadu Nagar, Tehsil Batadu, District
         Barmer.
 3.      Rupa Ram S/o Mala Ram, Aged About 50 Years,
         Resident Of Village Rajuonio Bhadu Nagar, Tehsil
         Batadu, District Barmer.
 4.      Babu Ram S/o Kana Ram, Aged About 52 Years,
         Resident Of Village Rajuonio Bhadu Nagar, Tehsil
         Batadu, District Barmer.
 5.      Jasa Ram S/o Jugata Ram, Aged About 39 Years,
         Resident Of Village Rajuonio Bhadu Nagar, Tehsil
         Batadu, District Barmer.
                                                      ----Petitioners
                                Versus
 1.      The State Of Rajasthan, Through Secretary, Rural
         Development       And    Panchayati     Raj    Department,
         Secretariat, Jaipur.
 2.      District Collector, Barmer, Collector Premise, Barmer.
 3.      Tehsildar Batadu, District Barmer.
                                                    ----Respondents

                D.B. Civil Writ Petition No. 12347/2025

 1.      Dharma Ram Damor S/o Dewa Ram Damor, Aged About
         29 Years, Resident Of Village Dhanora, Ghanora, Tehsil
         Chikhli, District Dungarpur (Raj.)-314030.
 2.      Jagji Maida S/o Savji Maida, Aged About 65 Years,
         Resident Of Village Dhanora, Ghanora, Tehsil Chikhli,
         District Dungarpur (Raj.)-314030.
 3.      Shankar Khant S/o Shri Nana Khant, Aged About 44
         Years, Resident Of Village Dhanora, Ghanora, Tehsil
         Chikhli, District Dungarpur (Raj.)-314030.

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                                                                    ----Petitioners
                                 Versus
 1.      The State Of Rajasthan, Through The Secretary, Rural
         Development       And     Panchayati     Raj    Department,
         Secretariat, Government Of Rajasthan, Jaipur.
 2.      The District Collector, Dungarpur.
 3.      Sub Division Officer, Chikhli, District Dungarpur.
                                                     ----Respondents

                D.B. Civil Writ Petition No. 13250/2025

 Keval Ram S/o Shri Nara Ram Ji, Aged About 34 Years, R/o 408
 Bhil Basti, Village Gada, Tehsil Shergarh, District Jodhpur.
                                                       ----Petitioner
                                Versus
 1.     State Of Rajasthan, Through The Secretary, Panchayati
        Raj      Department,      Government      Of      Rajasthan,
        Secretariate, Jaipur, Rajasthan.
 2.     The Secretary And Commissioner, Panchayati Raj
        Department, Secretariat, Jaipur.
 3.     The Additional Chief Secretary, Rural Development
        Department, Government Of Rajasthan, Secretariat,
        Jaipur.
 4.     The District Collector, Jodhpur.
 5.     The Sub Divisional Officer, Shergarh, District Jodhpur.
 6.     The Village Development Officer, Panchayat Samiti
        Sekhala, Shergarh District Jodhpur.
                                                   ----Respondents

                D.B. Civil Writ Petition No. 14408/2025

 Hemendra S/o Shri Ramu Ram, Aged About 39 Years, R/o
 Gram Panchayat Chandi, Tehsil Makrana, District Deedwana-
 Kuchaman (Raj.).
                                                 ----Petitioner
                             Versus
 1.   State Of Rajasthan, Through The Secretary, Rural
      Development       And    Panchayati Raj    Department,
      Government Of Rajasthan, Secretariat, Jaipur.
 2.   District Collector, Deedwana-Kuchaman.
 3.   Sub-Divisional Officer, Makrana.
 4.   Tehsildar, Makrana.
 5.   Block Development Officer, Makrana.
                                             ----Respondents

                D.B. Civil Writ Petition No. 17499/2025

 1.      Mog Ji Paragi S/o Shri Kewa Ji, Aged About 66 Years,
         Resident Of Village Jouvawal, Gram Panchayat-Leelwasa,
         Tehsil Aspur, District Dungarpur (Rajasthan).
 2.      Jeev Ram S/o Shri Jagannath Ahari, Aged About 57
         Years, Resident Of Village Jouvawal-Jaspur, Gram
         Panchayat-Leelwasa, Tehsil Aspur, District Dungarpur
         (Rajasthan).


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 3.      Kachara Meena S/o Shri Savji Meena, Aged About 77
         Years, Resident Of Village Jouvawal-Jaspur-Javaka,
         Gram Panchayat-Leelwasa, Tehsil           Aspur, District
         Dungarpur (Rajasthan).
 4.      Rupa Meena S/o Shri Megh Ji Meena, Aged About 64
         Years, Resident Of Village Jouvawa, Gram Panchayat-
         Leelwasa, Tehsil Aspur, District Dungarpur (Rajasthan).
 5.      Heera Lal Meena S/o Shri Nathu Meena, Aged About 67
         Years, Resident Of Village Jouvawal-Jaspur, Gram
         Panchayat-Leelwasa, Tehsil Aspur, District Dungarpur
         (Rajasthan).
                                                      ----Petitioners
                                 Versus
 1.      State Of Rajasthan, Through Its Secretary, Department
         Of Revenue, Government Of Rajasthan, Secretariat,
         Jaipur, Rajasthan.
 2.      The District Collector, Dungarpur (Rajasthan).
 3.      The Sub Divisional Officer, Aspur, District Dungarpur
         (Rajasthan).
 4.      Tehsildar, Tehsil Aspur, District Dungarpur (Rajasthan).
 5.      Gram Panchayat, Leelwasa, Panchayat Samiti, Aspur,
         District Dungarpur Through Its Secretary.
                                                   ----Respondents

                D.B. Civil Writ Petition No. 23823/2025

 1.      Chandmal S/o Ladu Lal, Aged About 50 Years, R/o
         Undro Ka Kheda, Mandalgarh, Bhilwara, Rajasthan.
 2.      Ramesh Kumar S/o Mohan Lal, Aged About 28 Years, R/
         o Undro Ka Kheda, Mandalgarh, Bhilwara, Rajasthan.
 3.      Dhaamraj S/o Shri Ramkishan Teli, Aged About 41
         Years, R/o Undro Ka Kheda, Mandalgarh, Bhilwara,
         Rajasthan.
 4.      Phoru Gurjar S/o Shri Khana Gurjar, Aged About 35
         Years, R/o Undro Ka Kheda, Mandalgarh, Bhilwara,
         Rajasthan.
                                                       ----Petitioners
                                 Versus
 1.      State   Of    Rajasthan,      Through     Joint   Secretary,
         Department Of Revenue, Secretariat, Government Of
         Rajasthan, Jaipur (Raj.).
 2.      State Of Rajasthan, Through Secretary, Department Of
         Local Self Government, Secretariat, Government Of
         Rajasthan, Jaipur (Raj.).
 3.      The District Collector, District - Bhilwara, Rajasthan.
 4.      The Tehsildar, Mandalgarh, District - Bhilwara,
         Rajasthan.
 5.      The Sub Divisional Officer, Mandalgarh, Bhilwara,
         Rajasthan.
 6.      The Gram Panchayat, Undro Ka Khera, Bhilwara,
         Rajasthan.
                                                     ----Respondents

                D.B. Civil Writ Petition No. 23845/2025

 1.      Kanhaiya S/o Shri Khemaji, Aged About 50 Years, R/o

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         Village Dolpura, Tehsil Rishabhdev, P.s. Kalyanpur,
         District Udaipur.
 2.      Lalchand S/o Motilal, Aged About 45 Years, R/o Village
         Dolpura, Tehsil Rishabhdev, P.s. Kalyanpur, District
         Udaipur.
 3.      Rajkumar S/o Deetaji, Aged About 40 Years, R/o Village
         Dolpura, Tehsil Rishabhdev, P.s. Kalyanpur, District
         Udaipur.
 4.      Vasudev S/o Nana, Aged About 35 Years, R/o Village
         Dolpura, Tehsil Rishabhdev, P.s. Kalyanpur, District
         Udaipur.
                                                     ----Petitioners
                                Versus
 1.      The State Of Rajasthan, Through The Secretary,
         Department Of Gramind Vikas And Panchayati Raj
         Department, Secretariat, Jaipur (Raj.).
 2.      District Collector, Udaipur.
 3.      Chief Executive Officer, Zila Parishad, Udaipur.
 4.      S.d.m. Rishabhdev, District Udaipur.
 5.      Tehsildar, Rishabhdev, District Udaipur.
 6.      Vikas Adhikari, Of All The Panchayat Samiti Of District
         Udaipur.
                                                   ----Respondents

                D.B. Civil Writ Petition No. 23966/2025

 1.      Manarup Lal Gurjar S/o Shri Bakhtawar Gurjar, Aged
         About 37 Years, R/o 24, Near Dev Narayan Mandir,
         Thoriya Kheda, P.s. Khankhermala, Tehsil Raipur, District
         Bhilwara.
 2.      Hira Lal Gurjar S/o Shri Jairam Gurjar, Aged About 57
         Years, R/o Thoriya Kheda, P.s. Khankhermala, Tehsil
         Raipur, District Bhilwara.
 3.      Paras Gurjar S/o Shri Maga Gurjar, Aged About 41
         Years, R/o Gujar Mohalla, Thoriya Kheda, P.s.
         Khankhermala, Tehsil Raipur, District Bhilwara.
 4.      Roshan Lal Gurjar S/o Shri Gehru Lal Gurjar, Aged About
         42 Years, R/o Thoriya Kheda, P.s. Khankhermala, Tehsil
         Raipur, District Bhilwara.
 5.      Shanker Lal Gurjar S/o Shri Nagji Ram Gurjar, Aged
         About 45 Years, R/o Near Mohalla Devnarayan Mandir,
         Thoriya Kheda, P.s. Khankhermala, Tehsil Raipur, District
         Bhilwara.
 6.      Bhagirath Gurjar S/o Shri Moda Ram Gurjar, Aged About
         44 Years, R/o Thoriya Kheda, P.s. Khankhermala, Tehsil
         Raipur, District Bhilwara.
                                                       ----Petitioners
                                 Versus
 1.      State Of Rajasthan, Through Secretary To The
         Government, Rural Development And Panchayati Raj
         Department, Government Of Rajasthan, Jaipur.
 2.      The District Collector, Bhilwara.
 3.      Sub Divisional Officer, Raipur, District Bhilwara
 4.      Tehsildar, Raipur, District Bhilwara.
 5.      Vikas Adhikari, Panchayat Samiti, Raipur, District
         Bhilwara.

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                                                                    ----Respondents

                D.B. Civil Writ Petition No. 23968/2025

 Asha Bamniya W/o Bharat Lal Bamniya, Aged About 30 Years,
 R/o Bamniya Fala, Ratdiya, District Dungarpur Rajasthan-
 314035 Presently Administrator Gram Panchayat Ratdiya Tehsil
 Galiyakot District Dungarpur Rajasthan.
                                                       ----Petitioner
                                Versus
 1.     The State Of Rajasthan, Through The Secretary, Rural
        Development       And     Panchayati    Raj    Department,
        Secretariat, Government Of Rajasthan, Jaipur.
 2.     The District Collector, Dungarpur.
 3.     Sub Division Officer, Galiyakot, District Dungarpur.
 4.     Tehsildar Galiyakot, District Dungarpur Rajasthan
                                                   ----Respondents

                D.B. Civil Writ Petition No. 23970/2025

 Indira Damor W/o Ramesh Chandra Damore, Aged About 304
 Years, R/o Ward No. 4, Dungara Fala, Mukam Post Likhatiya
 Panchkundi, Po Khikhli, Sub District Simalwara, District
 Dungarpur     Rajasthan     -    314030      Rajasthan     Presently
 Administrator Gram Panchayat Kochari Tehsil Kochari District
 Dungarpur Rajasthan.
                                                        ----Petitioner
                                Versus
 1.     The State Of Rajasthan, Through The Secretary, Rural
        Development       And     Panchayati     Raj    Department,
        Secretariat, Government Of Rajasthan, Jaipur.
 2.     The District Collector, Dungarpur.
 3.     Sub Division Officer, Chikhli, District Dungarpur.
 4.     Tehsildar Chikhli, District Dungarpur, Rajasthan.
                                                    ----Respondents

                D.B. Civil Writ Petition No. 24306/2025

 1.      Bajrang Lal S/o Girdhari Ram, Aged About 46 Years,
         Resident Of Bader, Didwana- Kuchaman, Rajasthan.
 2.      Tiku Ram S/o Sihv Karan, Aged About 29 Years,
         Resident Of Bader, Didwana- Kuchaman, Rajasthan.
 3.      Nathu Ram S/o Jodha Ram, Aged About 67 Years,
         Resident Of Bader, Didwana- Kuchaman, Rajasthan.
                                                   ----Petitioners
                                 Versus
 1.      The State Of Rajasthan, Through Secretary, Department
         Of Revenue, Govt. Of Rajasthan, Secretariat, Jaipur,
         Rajasthan.
 2.      Divisional       Commissioner,       Didwana-Kuchaman,
         Rajasthan.
 3.      The District Collector, Didwana-Kuchaman, Rajasthan.
 4.      The     Sub-Divisional      Officer, Didwana-Kuchaman,
         Rajasthan.
 5.      Gram Panchayat, Bader, Through Its Sarpanch, Office Of

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         Gram Panchayat                Samiti       Bader,didwana-Kuchaman,
         Rajasthan.
                                                                    ----Respondents

                 D.B. Civil Writ Petition No. 231/2026

 1.      Badri Dan Charan S/o Pabu Dan Ji, Aged About 68
         Years, R/o Shubh Sagar, Narpada, Sarat, Po Sarat,
         District Jalor, Rajasthan- 343025.
 2.      Tiloka Ram S/o Sava Ram, Aged About 53 Years, R/o
         Sargaro Ka Vas, Narpara, Jalor, Noon, Rajasthan,
         342025.
 3.      Sajjan Singh S/o Peerdan Ji, Aged About 51 Years, R/o
         Narpara, Narpara, Sarat, Jalor, Sarat, Rajasthan,
         343025.
 4.      Kailash Dan S/o Lalu Dan, Aged About 60 Years, R/o
         Narpara, Noon, Jalor, Rajasthan, 343025.
 5.      Ram Lal S/o Deva Ram, Aged About 62 Years, R/o 185,
         Meghwalo Ka Was, Narpara, Jalor, Noon, Rajasthan,
         343025.
 6.      Mohan Lal S/o Hakama Ram, Aged About 73 Years, R/o
         Sutharo Ka Vas, Narpara, Noon, Jalor, Rajasthan,
         343025.
 7.      Narayan Dan S/o Saredan Ji, Aged About 56 Years, R/o
         Narapada, Narapada, Sarat, Jalor, Rajasthan, 343025.
 8.      Mangi Lal S/o Punamaji, Aged About 58 Years, R/o
         Kumharo Ka Was, Narpara, Jalor, Rajasthan 343025.
 9.      Vachna Ram S/o Ranchoda Ram, Aged About 48 Years,
         R/o Narpara, Noon, Jalor, Rajasthan, 343025.
                                                        ----Petitioners
                                 Versus
 1.      State Of Rajasthan, Through The Secretary, Department
         Of Revenue, Government Of Rajasthan, Jaipur,
         Rajasthan.
 2.      State Of Rajasthan, Through The Secretary, Department
         Of Rural Development And Panchayati Raj, Government
         Of Rajasthan, Jaipur, Rajasthan.
 3.      The District Collector, District Jalore, Rajasthan.
 4.      The Tehsildar, Tehsil Jalore, District Jalore, Rajasthan.
 5.      The Gram Panchayat Noon, Panchayat Samiti Jalore,
         District Jalore, Rajasthan.
                                                     ----Respondents

                 D.B. Civil Writ Petition No. 278/2026

 1.      Peer Singh S/o Shri Jagmal Singh, Aged About 47 Years,
         Residents Of Village Malpura, Gram Panchayat Umedpur,
         Tehsil Ahore, District Jalore.
 2.      Kanhaiya Lal S/o Shri Moola Ram, Aged About 70 Years,
         Residents Of Village Malpura, Gram Panchayat Umedpur,
         Tehsil Ahore, District Jalore.
 3.      Karan Singh S/o Shri Pratap Singh, Aged About 57
         Years, Residents Of Village Malpura, Gram Panchayat
         Umedpur, Tehsil Ahore, District Jalore.
 4.      Moola Ram S/o Shri Vada Ram, Aged About 70 Years,
         Residents Of Village Malpura, Gram Panchayat Umedpur,
         Tehsil Ahore, District Jalore.

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 5.      Nathu Lal S/o Shri Lumba Ram, Aged About 44 Years,
         Residents Of Village Malpura, Gram Panchayat Umedpur,
         Tehsil Ahore, District Jalore.
 6.      Lasa Ram S/o Shri Mupa Ram, Aged About 57 Years,
         Residents Of Village Malpura, Gram Panchayat Umedpur,
         Tehsil Ahore, District Jalore.
 7.      Javana Ram S/o Shri Jala Ram, Aged About 40 Years,
         Residents Of Village Malpura, Gram Panchayat Umedpur,
         Tehsil Ahore, District Jalore.
                                                       ----Petitioners
                                Versus
 1.      The State Of Rajasthan, Through Secretary, Department
         Of Rural Development And Panchayati Raj, Government
         Of Rajasthan, Secretariat, Jaipur.
 2.      District Collector Cum District Election Officer, Jalore.
 3.      Sub Divisional Officer, Ahore, District Jalore.
                                                    ----Respondents

                 D.B. Civil Writ Petition No. 302/2026

 Ramu Ram S/o Shri Kishana Ram, Aged About 36 Years, R/o
 Village Lomrodon Ki Dhani, Gram Panchayat Heera Ki Dhani,
 Panchayat Samiti Gida, District Balotra (Raj.).
                                                      ----Petitioner
                                Versus
 1.     State Of Rajasthan, Through Secretary, Department Of
        Rural Development And Panchayat Raj, Government Of
        Rajasthan, Jaipur.
 2.     District Collector, Balotra (Raj.).
 3.     Chief Executive Officer, Zila Parishad, Barmer.
                                                  ----Respondents

                 D.B. Civil Writ Petition No. 306/2026

 Bhim Raj S/o Shri Paburam, Aged About 29 Years, R/o Village
 Bheelon Ki Dhani, Gram Panchayat Heera Ki Dhani, Tehsil Gida,
 District Balotra (Raj.).
                                                       ----Petitioner
                                 Versus
 1.      State Of Rajasthan, Through Secretary, Department Of
         Rural Development And Panchayat Raj, Government Of
         Rajasthan, Jaipur.
 2.      District Collector, Balotra (Raj.).
 3.      Chief Executive Officer, Zila Parishad, Barmer.
                                                   ----Respondents

                 D.B. Civil Writ Petition No. 321/2026

 1.      Jeevrajdan S/o Nakhatudan, Aged About 40 Years, R/o
         Karni Nagar, Tehsil Pokhran, District Jaisalmer.
 2.      Sayabdan S/o Bhagwandan, Aged About 45 Years, R/o
         Karni Nagar, Tehsil Pokhran, District Jaisalmer.
 3.      Sullatan Khan S/o Maarup Khan, Aged About 44 Years,
         R/o Naya Khurda, Tehsil Pokhran, District Jaisalmer.
 4.      Vikram Singh S/o Kansingh, Aged About 30 Years, R/o

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         Lakhasar, Tehsil Pokhran, District Jaisalmer.
 5.      Sanwal Singh S/o Bhanwar Singh, Aged About 35 Years,
         R/o Lakhasar, Tehsil Pokhran, District Jaisalmer.
                                                     ----Petitioners
                                 Versus
 1.      State Of Rajasthan, Through Principal Secretary, Gram
         Vikas And Panchayati Raj Department, Jaipur (Raj.).
 2.      Commissioner-Cum-Dy. Secretary-I, Gram Vikas And
         Panchayati Raj Department, Jaipur (Raj.).
 3.      District Collector, Jaisalmer.
                                                   ----Respondents

                 D.B. Civil Writ Petition No. 488/2026

 1.      Omprakash S/o Shri Vaga Ram, Aged About 32 Years,
         Resident Of Village Uttri Der, Redana (Now Gram
         Panchayat Bhur Singh Ki Dhani), Tehsil Sheo, District
         Barmer (Raj.).
 2.      Luna Ram S/o Shri Gula Ram, Aged About 33 Years,
         Resident Of Village Uttri Der, Redana (Now Gram
         Panchayat Bhur Singh Ki Dhani), Tehsil Sheo, District
         Barmer (Raj.).
 3.      Banka Ram S/o Shri Gokla Ram, Aged About 33 Years,
         Resident Of Village Uttri Der, Redana (Now Gram
         Panchayat Bhur Singh Ki Dhani), Tehsil Sheo, District
         Barmer (Raj.).
 4.      Mohan Lal S/o Shri Nimba Ram, Aged About 47 Years,
         R/o Redana (Now Gram Panchayat Bhur Singh Ki
         Dhani), Tehsil Sheo, District Barmer (Raj.).
 5.      Narna Ram S/o Shri Moola Ram, Aged About 35 Years,
         Resident Of Village Uttri Der (Now Bhoor Singh Ki
         Dhani), Redana, Tehsil Sheo, District Barmer (Raj.)
                                                     ----Petitioners
                                Versus
 1.      State Of Rajasthan, Through The Deputy Secretary,
         Department Of Rural Development And Panchayati Raj,
         Government Of Rajasthan, Jaipur.
 2.      District Collector, Barmer (Raj.).
 3.      Sub Divisional Officer, Gadra Road, District Barmer
         (Raj.).
 4.      Tehsildar, Gadra Road, District Barmer (Raj.).
 5.      Gram Panchayat Officer, Panchayat Samiti Gadra Road,
         District Barmer (Raj.).
                                                  ----Respondents

                 D.B. Civil Writ Petition No. 907/2026

 1.      Dungar Ram S/o Sh. Bhinyaram, Aged About 31 Years,
         R/o Village Maraja Nagar, Gram Panchayat Maharaja
         Nagar, Tehsil Bilara, District Jodhpur.
 2.      Mana Ram S/o Sh. Shiv Ram, Aged About 52 Years, R/o
         Village Maraja Nagar, Gram Panchayat Maharaja Nagar,
         Tehsil Bilara, District Jodhpur.
 3.      Mahendra S/o Sh. Mishri Lal, Aged About 33 Years, R/o
         Village Maraja Nagar, Gram Panchayat Maharaja Nagar,
         Tehsil Bilara, District Jodhpur.

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 4.      Babulal S/o Jassa Ram, Aged About 68 Years, R/o
         Village Maraja Nagar, Gram Panchayat Maharaja Nagar,
         Tehsil Bilara, District Jodhpur.
 5.      Hadman Ram S/o Sh. Megha Ram, Aged About 60
         Years, R/o Village Maraja Nagar, Gram Panchayat
         Maharaja Nagar, Tehsil Bilara, District Jodhpur.
 6.      Sahdev Singh S/o Sh. Bachan Singh, Aged About 63
         Years, R/o Village Maraja Nagar, Gram Panchayat
         Maharaja Nagar, Tehsil Bilara, District Jodhpur.
                                                       ----Petitioners
                                  Versus
 1.      State Of Rajasthan, Through Secretary To The
         Government,       Department       Of     Panchayati     Raj,
         Secretariat, Jaipur, Rajasthan.
 2.      Deputly Commissioner Cum Deputy Secretary (First),
         Rural Development And Panchayati Raj Department,
         Government Of Rajasthan, Jaipur.
 3.      The District Collector, Jodhpur.
 4.      Sub-Divisional Officer, Bilara, District Jodhpur.
                                                     ----Respondents

                D.B. Civil Writ Petition No. 1067/2026

 1.      Raja Ram S/o Prabhu Ram, Aged About 31 Years,
         Dedariyar, Barmer, Rajasthan - 344011.
 2.      Kamal Singh S/o Deep Singh, Aged About 52 Years,
         Dedariyar, Barmer, Rajasthan - 344011.
 3.      Sultan Singh S/o Bhur Singh, Aged About 30 Years,
         Dedariyar, Barmer, Rajasthan - 344011.
                                                     ----Petitioners
                                Versus
 1.      State Of Rajasthan, Through Secretary, Department Of
         Rural Development And Panchayat Raj, Government Of
         Rajasthan, Jaipur.
 2.      District Collector, Barmer (Raj.).
 3.      Chief Executive Officer, Zila Parishad, Barmer.
                                                   ----Respondents

                D.B. Civil Writ Petition No. 1131/2026

 1.      Veerbhan Takaria S/o Shri Mamraj, Aged About 52
         Years, Resident Of Dhani Mahela, Tehsil Pallu District
         Hanumangarh.
 2.      Shyopat Ram S/o Shri Mamraj Swami, Aged About 42
         Years, Resident Of Dhani Mahela, Tehsil Pallu District
         Hanumangarh.
 3.      Rakesh Kumar S/o Shri Shankar Lal Swami, Aged About
         30 Years, Resident Of Dhani Mahela, Tehsil Pallu District
         Hanumangarh.
 4.      Pawan Kumar S/o Shri Nathu Ram, Aged About 25
         Years, Resident Of Dhani Mahela, Tehsil Pallu District
         Hanumangarh.
 5.      Bhera Ram Bijarnia S/o Shri Sukh Ram, Aged About 31
         Years, Resident Of Dhani Bijarnia, Tehsil Pallu District
         Hanumangarh.
 6.      Ranjeet S/o Shri Sahi Ram, Aged About 29 Years,

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         Resident Of Dhani Bijarnia, Tehsil Pallu District
         Hanumangarh.
 7.      Vikas S/o Shri Sardara Ram, Aged About 25 Years,
         Resident Of Dhani Bijarnia, Tehsil Pallu District
         Hanumangarh.
                                                      ----Petitioners
                                Versus
 1.      State Of Rajashthan, Through The Principal Secretary,
         Department Of Rural Development And Panchayati Raj,
         Government Of Rajasthan, Jaipur.
 2.      Secretary Cum Commisioner, Department Of Rural
         Development And Panchayati Raj, Government Of
         Rajasthan, Jaipur.
 3.      District Election Cum District Collector, Hanumangarh.
 4.      Sub Divisional Officer, Rawatsar District Hanumangarh.
                                                    ----Respondents

                D.B. Civil Writ Petition No. 1335/2026

 Magej Singh S/o Dhanne Singh, Aged About 51 Years, R/o
 Village Hdala Rawalotan, Panchyat Samiti Kolayat, District,
 Bikaner Raj.
                                                       ----Petitioner
                                Versus
 1.     State Of Rajasthan, Through Secretary, Department Of
        Rural Development And Panchyat Raj, Government Of
        Rajasthan, Jaipur
 2.     District Collector, Bikaner Raj.
 3.     Chief Executive Officer, Zila Parishad, Bikaner
                                                   ----Respondents

                D.B. Civil Writ Petition No. 1388/2026

 1.      Bhojaram S/o Hira Dhakad, Aged About 50 Years, R/o
         Pitaji Ka Kheda, Mandalgarh, Bhilwara, Rajasthan.
 2.      Bhopal Singh S/o Bhawar Singh, Aged About 45 Years,
         R/o Debi Singhji Ka Kheda, Mandalgarh, Bhilwara,
         Rajasthan.
                                                       ----Petitioners
                                 Versus
 1.      State    Of   Rajasthan,      Through     Joint   Secretary,
         Department Of Revenue, Secretariat, Government Of
         Rajasthan, Jaipur Raj.
 2.      State Of Rajasthan, Through Secretary, Through
         Secretary, Department Of Local Self Government,
         Secretariat, Government Of Rajasthan, Jaipur Raj.
 3.      The District Collector, District Bhilwara, Rajasthan.
 4.      The Tehsildar, Mandalgarh, Bhilwara, Rajasthan.
 5.      The Sub Divisional Officer, Mandalgarh, Bhilwara,
         Rajasthan.
 6.      The Gram Panchayat, Sand, Bhilwara, Rajasthan.
                                                     ----Respondents




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                D.B. Civil Writ Petition No. 1676/2026

 1.      Moda Ram Bhadu S/o Shri Dhanna Ram, Aged About 71
         Years, Resident Of Village Dhodhingo Ki Dhani, Post
         Rawat Kheda, Nagaur, District-Nagaur.
 2.      Narayan Ram Jangu S/o Shri Gomand Ram Jat, Aged
         About 49 Years, Resident Of Balasar District Nagaur
         (Raj.).
 3.      Aashi W/o Shri Khema Ram, Aged About 69 Years,
         Resident Of Godaro Ki Dhani, Utwalia, District Nagaur.
 4.      Haru W/o Shri Dhuda Ram, Aged About 70 Years,
         Resident Of Godaro Ki Dhani, Utwalia, District Nagaur.
 5.      Mahendra Kumar Kocher S/o Shri Ghewar Chand, Aged
         About 55 Years, Resident Of Rajputo Ka Bass, Alay,
         Nagaur, Rajasthan.
 6.      Anop Chand Bishno S/o Shri Mohan Lal, Aged About 60
         Years, Resident Of Bishnoi Bass, Alay, Nagaur Rajasthan.
 7.      Bhanwara Ram Godara S/o Shri Shera Ram Godara,
         Aged About 50 Years, Resident Of Dundhwali Ki
         Dhaniya, Alay, Nagaur (Raj.).
 8.      Bala Ram S/o Shri Tulsi Ram, Aged About 31 Years,
         Resident Of Derwa, Nagaur.
 9.      Rameshwar Lal S/o Shri Hemaram, Aged About 31
         Years, Resident Of 140, Jakhado Ki Dhania, Sewari
         Nagaur (Raj.).
 10.     Suman W/o Shri Sharwan Ram, Aged About 35 Years,
         Resident Of Untwaliya Sub District Merta, District
         Nagaur.
                                                     ----Petitioners
                                Versus
 1.      State Of Rajasthan, Through The Principal Secretary,
         Department Of Rural Development And Panchayati Raj,
         Government Of Rajasthan, Jaipur.
 2.      Secretary To The Govt. And Commissioner, Department
         Of Rural Development And Panchayati Raj, Government
         Of Rajasthan, Jaipur.
 3.      District Collector, Nagaur.
 4.      Sub Divisional Officer, Nagaur, District Nagaur.
                                                   ----Respondents

                D.B. Civil Writ Petition No. 1699/2026

 1.      Ranjeet Singh Rajpurohit S/o Ganeshi Ram, Aged About
         40 Years, R/o 94/1, Village Ludrada, Po Mokalsar,
         District Barmer, Rajasthan- 344043.
 2.      Mool Singh Rajpurohit S/o Okha Singh Rajpurohit, Aged
         About 57 Years, R/o Village Ludrada, District Barmer,
         Rajasthan- 344043.
 3.      Foujraj Singh S/o Sona Singh, Aged About 72 Years, R/o
         Village Ludrada, District Barmer, Rajasthan- 344043.
                                                    ----Petitioners
                                Versus
 1.      The State Of Rajasthan, Through Its Secretary, Rural
         Development      And     Panchayati   Raj    Department,
         Government Of Rajasthan, Government Secretariat,
         Jaipur.


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 2.      The Commissioner- Cum- Deputy Secretary (First),
         Rural Development And Panchayati Raj Department.
 3.      The District Collector, Balotra, Rajasthan.
                                                   ----Respondents

                D.B. Civil Writ Petition No. 1893/2026

 1.      Kailash Chandra Choudhary S/o Shri Narayan Lal, Aged
         About 38 Years, Vtc Kanwaliyas, Jorawarpura, Po
         Kaylias, District- Bhilwara.
 2.      Govind Ram Prajapat S/o Shri Kalpana Prajapat, Aged
         About 27 Years, Resident Of Ward No. 10, Kanwaliyas,
         Jorawarpura, Po Kaylias, District- Bhilwara
 3.      Mukesh Gurjar S/o Shri Rameshwar Gurjar, Aged About
         38 Years, Kanwaliyas, Jorawarpura, Po Kaylias, District-
         Bhilwara
 4.      Mahaveer Prajapat S/o Shri Ladu Ram, Aged About 38
         Years, Resident Of 552, Kumhar Mohalla, Kanwaliyas,
         Jorawarpura, Po Kaylias, District- Bhilwara
 5.      Ranjit Jat S/o Shri Ishwar Lal Jat, Aged About 51 Years,
         Resident Of Kanwaliyas, Jorawarpura, Po Kaylias,
         District- Bhilwara
                                                         ----Petitioners
                                 Versus
 1.      State Of Rajasthan, Through The Secretary, Department
         Of Revenue, Secretariat, Jaipur, Rajasthan.
 2.      State Election Commission, State Location, Jaipur
 3.      District Collector / District Election Officer, Bhilwara
 4.      Sub-Divisional Officer, Gulabpura, District- Bhilwara.
 5.      Electoral Registration (Ero), Tehsil Antali, Bhilwara
                                                      ----Respondents

                D.B. Civil Writ Petition No. 2067/2026

 Hema Ram S/o Shri Rau Ram, Aged About 39 Years, R/o
 Village Chaba, Tehsil Shergarh, District Jodhpur, Rajasthan.
                                                     ----Petitioner
                                Versus
 1.     State     Of    Rajasthan,     Through  Secretary       And
        Commissioner, Department Of Rural Development And
        Panchayati Raj, Government Of Rajasthan, Secretariat,
        Jaipur.
 2.     Deputy Secretary And Deputy Commissioner (First),
        Department Of Rural Development And Panchayati Raj,
        Government Of Rajasthan, Secretariat, Jaipur.
 3.     District Collector, Jodhpur.
 4.     Sub Divisional Officer, Shergarh, Jodhpur.
                                                 ----Respondents

                D.B. Civil Writ Petition No. 2139/2026

 1.      Jepu Kha S/o Shri Imam Khan, Aged About 54 Years, R/
         o Siyanda, Jodhpur, Rajasthan.
 2.      Amma Ram S/o Shri Sona Ram, Aged About 58 Years,
         R/o Siyanda, Jodhpur, Rajasthan.

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 3.      Babu Kha, Aged About 51 Years, Sindhiyo Ki Dhani,
         Siyanda, Jodhpur, Rajasthan.
 4.      Adu Ram S/o Shri Nema Ram, Aged About 49 Years, R/o
         Siyanda, Jodhpur, Rajasthan.
 5.      Aslam Kha S/o Shri Sumer Kha, Aged About 44 Years,
         R/o Siyanda, Jodhpur, Rajasthan.
 6.      Sharvan Ram S/o Shri Ladu Ram, Aged About 51 Years,
         R/o Shivpura, Siyanda, Jodhpur, Rajasthan.
 7.      Vaksukha S/o Shri Imam Kha, Aged About 71 Years, R/o
         Sidhiyon Ka Vas, Siyanda, Jodhpur, Rajasthan.
 8.      Amma Ram S/o Shri Mangla Ram, Aged About 53 Years,
         R/o Siyanda, Jodhpur, Rajasthan.
 9.      Bhaira Ram S/o Shri Songa Ram, Aged About 56 Years,
         R/o Ward No. 10, Meghawalo Ki Dhani, Siyanda,
         Jodhpur, Rajasthan.
 10.     Nasir Khan S/o Shri Imam Khan, Aged About 46 Years,
         R/o Sidhiyon Ka Vas, Siyanda, Jodhpur, Rajasthan.
 11.     Surbhan Khan S/o Shri Jawaru Khan, Aged About 22
         Years, R/o Sindhiyo Ki Dhaani, Siyanda, Jodhpur,
         Rajasthan.
 12.     Sumar Khan S/o Shri Rimju Khan, Aged About 81 Years,
         R/o Tibna, Tena, Jodhpur, Rajasthan.
 13.     Swai Ram S/o Shri Sumera Ram, Aged About 30 Years,
         R/o Siyanda, Jodhpur, Rajasthan.
 14.     Cheinaram S/o Shri Himmata Ram, Aged About 51
         Years, R/o Ward No. 10, Bhilo Ki Dhani, Siyanda,
         Jodhpur, Rajasthan.
 15.     Chuna Ram S/o Shri Mangala Ram, Aged About 43
         Years, R/o Chhitar Wali Dhaniya, Siyanda, Jodhpur,
         Rajasthan.
 16.     Maga Ram S/o Shri Rana Ram, Aged About 44 Years, R/
         o Siyanda, Jodhpur, Rajasthan.
 17.     Purkha Ram S/o Shri Dhanna Ram, Aged About 56
         Years, R/o Siyanda, Jodhpur, Rajasthan.
 18.     Purkharam S/o Shri Deva Ram, Aged About 28 Years, R/
         o Sitar Wali Dhani, Siyanda, Jodhpur, Rajasthan.
 19.     Aasu Ram S/o Shri Bagta Ram, Aged About 36 Years, R/
         o Ward No. 10, Bhilo Ki Dhani, Shergarh, Siyanda,
         Jodhpur, Rajasthan.
 20.     Madan Ram S/o Shri Purkha Ram, Aged About 33 Years,
         R/o Ward No. 10, Meghawalo Ki Dhani, Siyanda,
         Jodhpur, Rajasthan.
 21.     Bhoma Ram S/o Shri Ganga Ram, Aged About 49 Years,
         R/o Siyanda, Jodhpur, Rajasthan.
 22.     Kavra Ram S/o Shri Budha Ram, Aged About 37 Years,
         Ward No. 10, Bhio Ki Dhani, Siyanda, Jodhpur,
         Rajasthan.
 23.     Rana Ram S/o Shri Gopa Ram, Aged About 22 Years, R/
         o Siyanda, Jodhpur, Rajasthan.
 24.     Manga Ram S/o Shri Chandra Ram, Aged About 41
         Years, R/o Siyanda, Jodhpur, Rajasthan.
 25.     Nema Ram S/o Shri Pavu Ram, Aged About 43 Years, R/
         o Bhilo Ki Dhani, Siyanda, Jodhpur, Rajasthan.
 26.     Dhapu W/o Madan Ram, Aged About 30 Years, R/o Ward
         No. 10, Meghwalo Ki Dhani, Siyanda, Jodhpur,
         Rajasthan.


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 27.     Bhoma Ram S/o Shri Ramu Ram, Aged About 22 Years,
         R/o Meghawalo Ki Dhani, Siyanda, Jodhpur, Rajasthan.
 28.     Govar Ram S/o Shri Lumba Ram, Aged About 72 Years,
         R/o Siyanda, Jodhpur, Rajasthan.
 29.     Lalita W/o Mula Ram, Aged About 32 Years, R/o
         Siyanda, Jodhpur, Rajasthan.
 30.     Vishana Ram S/o Shri Mohan Ram, Aged About 30
         Years, R/o Siyanda, Jodhpur, Rajasthan.
 31.     Sagu W/o Shri Keval Ram, Aged About 51 Years, R/o
         Siyanda, Jodhpur, Rajasthan.
 32.     Raju Ram S/o Shri Bagta Ram, Aged About 38 Years, R/
         o Ward No. 10, Bhilo Ki Dhani, Shergarh, Siyanda,
         Jodhpur, Rajasthan.
 33.     Bhoma Ram S/o Shri Revat Ram, Aged About 25 Years,
         R/o Ward No. 10, Bhilo Ki Dhani, Shergarh, Siyanda,
         Jodhpur, Rajasthan.
 34.     Reshu Devi W/o Shri Padama Ram, Aged About 40
         Years, R/o Meghawalo Ki Dhani, Siyanda, Jodhpur,
         Rajasthan.
 35.     Hiro Devi W/o Shri Maga Ram, Aged About 42 Years, R/
         o Siyanda, Jodhpur, Rajasthan.
 36.     Sua Devi W/o Shri Dharu Ram, Aged About 31 Years, R/
         o Siyanda, Jodhpur, Rajasthan.
 37.     Santu W/o Shri Anopa Ram, Aged About 26 Years, R/o
         Shivpura, Siyanda, Jodhpur, Rajasthan.
 38.     Ghevar Ram S/o Shri Mega Ram, Aged About 78 Years,
         R/o Ward No. 10, Meghwalo Ki Dhani, Siyanda, Jodhpur,
         Rajasthan.
 39.     Mohan Ram S/o Shri Misara Ram, Aged About 47 Years,
         R/o Siyanda, Jodhpur, Rajasthan.
 40.     Ramu Ram S/o Shri Mitha Ram, Aged About 49 Years,
         R/o Siyanda, Jodhpur, Rajasthan.
 41.     Bhanwari Devi W/o Shri Govind Ram, Aged About 45
         Years, R/o Siyanda, Jodhpur, Rajasthan.
 42.     Samdha Devi W/o Shri Mohan Ram, Aged About 68
         Years, R/o Ward No. 10, Meghawalo Ki Dhani, Siyanda,
         Jodhpur, Rajasthan.
 43.     Mulaa Ram S/o Shri Tiku Ram, Aged About 34 Years, R/
         o Meghawalo Ki Dhani, Siyanda, Jodhpur, Rajasthan.
 44.     Nisaar Khan S/o Shri Jamal Khan, Aged About 23 Years,
         R/o Siyanda, Jodhpur, Rajasthan.
 45.     Ikbal Khan S/o Shri Sumer Khan, Aged About 31 Years,
         R/o Siyanda, Jodhpur, Rajasthan.
 46.     Bargat Khan S/o Shri Farid Khan, Aged About 40 Years,
         R/o 83, Chhitar Wali Dhani, Siyanda, Jodhpur,
         Rajasthan.
                                                   ----Petitioners
                              Versus
 1.      State Of Rajasthan, Through Its Secretary, Rural
         Development     And    Panchayati    Raj    Department,
         Government     Of    Rajasthan,    Secretariat,    Jaipur,
         Rajasthan.
 2.      The Deputy Commissioner And Deputy Secretary(First),
         Rural Development And Panchayati Raj Department,
         Government     Of    Rajasthan,    Secretariat,    Jaipur,
         Rajasthan.


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 3.      The District Collector, Jodhpur, Rajasthan.
 4.      The Sub Divisional Officer, Shergarh, Rajasthan.
 5.      Tehsildar, Shergarh, Jodhpur, Rajasthan.
                                                   ----Respondents

                D.B. Civil Writ Petition No. 2194/2026

 1.      Sukharam S/o Shri Shivram, Aged About 47 Years,
         Resident Of Bhadavon Ki Dhani, Khariya Meethapur,
         District Jodhpur, Rajasthan.
 2.      Buddha Ram S/o Shri Balu Ram, Aged About 40 Years,
         Resident Of Bhairu Nagar, Khariya Meethapur, District
         Jodhpur, Rajasthan.
 3.      Bhagirath S/o Shri Bhagu Ram, Aged About 43 Years,
         Resident Of Oran Ki Dhani, Khariya Meethapur, District
         Jodhpur, Rajasthan.
 4.      Pappu Ram S/o Shri Mangi Lal, Aged About 50 Years,
         Resident Of Bhairu Nagar, Khariya Meethapur, District
         Jodhpur, Rajasthan.
 5.      Chuna Ram S/o Shri Ghamanda Ram, Aged About 26
         Years, Resident Of Bera Jhalara Gurjaro Ka, Khariya
         Meethapur, District Jodhpur, Rajasthan.
 6.      Mahendra Kumar Gurjar S/o Shri Lalu Ram, Aged About
         47 Years, Resident Of Bhadva Ki Dhani, Khariya
         Meethapur, District Jodhpur, Rajasthan.
                                                   ----Petitioners
                                 Versus
 1.      State     Of  Rajasthan,     Through  Secretary,    Rural
         Development And Panchayati Raj Department, Jaipur,
         Rajasthan.
 2.      The District Collector, Jodhpur.
 3.      The Sub Divisional Officer, Division Bilara, District
         Jodhpur.
                                                 ----Respondents

                D.B. Civil Writ Petition No. 2257/2026

 1.      Manaram Choudhary S/o Shri Varda Ram, Aged About
         57 Years, R/o 274, Jain Mohalla, Duthariya, Tehsil
         Rani,district Pali, Rajasthan
 2.      Gordhan Lal S/o Shri Hira Ram, Aged About 35 Years, R/
         o 437, Meghwalo Ka Bas, Duthariya, Tehsil Rani, District
         Pali, Rajasthan
 3.      Vijay Pal S/o Shri Tikam Ram, Aged About 30 Years, R/o
         Meghwalo Ka Bas, Duthariya, Tehsil Rani, District Pali,
         Rajasthan
                                                  ----Petitioners
                                 Versus
 1.      State Of Rajasthan, Through Secretary Department Of
         Revenue (Gr-I), Government Of Rajasthan, Secretariat,
         Jaipur.
 2.      Dy. Secretary, Department Of Revenue (Gr-I),
         Government Of Rajasthan, Secretariat, Jaipur.
 3.      Secretary, Department Of Rural Development And
         Panchayati Raj, Government Of Rajasthan, Secretariat,
         Jaipur

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 4.      District Collector (Land Record), Pali.
 5.      Sub Divisional Officer, Rani, Pali.
 6.      Tehsildar (Revenue), Rani, Pali.
                                                                    ----Respondents

                D.B. Civil Writ Petition No. 2669/2026

 1.    Girish Kumar Patidar S/o Dayalal Patidar, Aged About 42
       Years, Resident Of Sithal, Dungarpur, Rajasthan
 2.    Vijay Patidar S/o Ramesh Chandra Patidar, Aged About
       31 Years, Resident Of Ward No. 4, Mupo, Sithal,
       Dungarpur, Rajasthan
                                                    ----Petitioners
                               Versus
 1.    The State Of Rajasthan, Through Secretary To The
       Government And Commissioner, Rural Development And
       Panchayati      Raj     Department      (Panchayati     Raj),
       Government Of Rajasthan, Secretariat, Jaipur
 2.    District Collector (Panchayat), Dungarpur
                                                  ----Respondents
               D.B. Civil Writ Petition No. 131/2026
 Satynarayan Singh Rajpurohit S/o Shri Ratan Singh Rajpurohit,
 Aged About 52 Years, R/o Rajpurohito Ka Bas, Khichan, Tehsil
 Phalodi District Phalodi (Raj.).
                                                      ----Petitioner
                               Versus
 1.    State Of Rajasthan, Through Secretary, Department Of
       Rural Development And Panchayat Raj, Govt. Of
       Rajasthan, Jaipur.
 2.    District Collector, Phalodi (Raj.).
 3.    Chief Executive Officer, Zila Parishad, Jodhpur.
                                                  ----Respondents

                D.B. Civil Writ Petition No. 3669/2026

 1.      Ram Deen S/o Shri Mohan Ram, Aged About 32 Years,
         R/o Harkanada, Hatundi, Tehsil Baori, District Jodhpur,
         Rajasthan
 2.      Sher Singh S/o Shri Champa Ram, Aged About 51 Years,
         R/o Dero Ki Dhaniya, Hatundi, Tehsil Baori, District
         Jodhpur, Rajasthan
                                                  ----Petitioners
                                 Versus
 1.      State     Of    Rajasthan,     Through Secretary    And
         Commissioner, Department Of Rural Development And
         Panchayati Raj, Government Of Rajasthan, Secretariat,
         Jaipur
 2.      Deputy Secretary And Deputy Commissioner (First),
         Department Of Rural Development And Panchayati Raj,
         Government Of Rajasthan, Secretariat, Jaipur
 3.      District Collector, Jodhpur
 4.      Sub Divisional Officer, Baori, Jodhpur
                                                ----Respondents



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                D.B. Civil Writ Petition No. 3802/2026

 1.      Barkat Khan S/o Shri Gafoor Khan, Aged About 50
         Years, R/o Imam Nagar, Gram Panchayat Bhopalgarh,
         Tehsil Phalsund, District Jaisalmer, Rajasthan.
 2.      Rachhimo W/o Shri Barkat Khan, Aged About 45 Years,
         Resident Of Gram Panchayat Bandewal Phalsund,
         District Jaisalmer, Rajasthan.
 3.      Hindal Khan Theba S/o Shri Jate Khan, Aged About 65
         Years, Resident Of Kesoombla Ka Pana, Bandhewa,
         Gram Panchayat Bhopalgarh Mahechan, Tehsil Phalsund,
         District Jaisalmer, Rajasthan.
 4.      Roshan W/o Shri Shobat Ali, Aged About 40 Years,
         Resident Of Gram Pancayat Nai Bhikhodai, Tehsil
         Phalsund, District Jaisalmer, Rajasthan.
 5.      Gauri W/o Shri Arbab Khan, Aged About 28 Years,
         Resident Of Gram Panchayat Mekuba, Tehsil Phalsund,
         District Jaisalmer, Rajasthan.
                                                     ----Petitioners
                                 Versus
 1.      State     Of   Rajasthan,     Through   Secretary,    Rural
         Development And Panchayati Raj Department, Jaipur,
         Rajasthan.
 2.      The District Collector, Jaisalmer.
 3.      The Block Development Officer, Panchayat Samiti
         Bhaniyana, Jaisalmer.
                                                   ----Respondents
                D.B. Civil Writ Petition No. 25015/2025

  1.      Ran Singh S/o Bhawani Singh, Aged About 44 Years,
          R/o Dahiyo Ke Bere, Village Bawtara, Distt. Jalore
          (Rajasthan).
  2.      Jabra Ram S/o Tara Ram, Aged About 42 Years, R/o
          Dahiyo Ke Bere, Village Bawtara, Distt. Jalore
          (Rajasthan).
                                                       ----Petitioners
                                 Versus
  1.      State    Of     Rajasthan,    Through     The    Secretary,
          Department Of Revenue, Government Of Rajasthan,
          Jaipur, (Raj.).
  2.      The District Collector, District Jalore (Raj.).
  3.      The Sub Divisional Magistrate, Sayala, District Jalore
          (Raj.).
  4.      The Tehsildar, Sayala, Distt, Jalore (Raj.).
                                                     ----Respondents

                 D.B. Civil Writ Petition No. 526/2026

  1.      Abdul Majid S/o Alladin, Aged About 55 Years, R/o
          Village Hajipura-Naneu, Tehsil Phalodi, District Phalodi
          (Raj.)
  2.      Samsuddin S/o Nasir Khan, Aged About 60 Years, R/o
          Village Hajipura-Naneu, Tehsil Phalodi, District Phalodi
          (Raj.)
                                                   ----Petitioners


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                                 Versus
  1.      State Of Rajasthan, Through Secretary To The
          Government, Rural Development And Panchayati Raj
          Department, Government Of Rajasthan, Jaipur.
  2.      The District Collector, Phalodi.
  3.      Sub-Divisional Officer, Phalodi, District Phalodi
  4.      Tehsildar, Phalodi, District Phalodi
                                                    ----Respondents

                D.B. Civil Writ Petition No. 1754/2026

  1.      Budha Singh S/o Panna Singh, Aged About 50 Years,
          Residing     Village     Pavatiya,  Gram     Panchayat
          Kukarkheda, Tehsil Bheem, District Rajsamand.
  2.      Sardar Singh S/o Tej Singh, Aged About 40 Years,
          Residing     Village     Pavatiya,  Gram     Panchayat
          Kukarkheda, Tehsil Bheem, District Rajsamand.
  3.      Hari Singh S/o Prem Singh, Aged About 45 Years,
          Residing     Village     Pavatiya,  Gram     Panchayat
          Kukarkheda, Tehsil Bheem, District Rajsamand.
  4.      Nathu Singh S/o Dudh Singh, Aged About 70 Years,
          Residing     Village     Pavatiya,  Gram     Panchayat
          Kukarkheda, Tehsil Bheem, District Rajsamand.
  5.      Rajkishore Singh S/o Bhim Singh, Aged About 50
          Years, Residing Village Pavatiya, Gram Panchayat
          Kukarkheda, Tehsil Bheem, District Rajsamand.
  6.      Man Singh S/o Prabhu Singh, Aged About 25 Years,
          Residing     Village     Pavatiya,  Gram     Panchayat
          Kukarkheda, Tehsil Bheem, District Rajsamand.
  7.      Kalu Singh S/o Mesha Singh, Aged About 75 Years,
          Residing     Village     Pavatiya,  Gram     Panchayat
          Kukarkheda, Tehsil Bheem, District Rajsamand.
  8.      Heera Singh S/o Hamir Singh, Aged About 70 Years,
          Residing     Village     Pavatiya,  Gram     Panchayat
          Kukarkheda, Tehsil Bheem, District Rajsamand.
  9.      Padam Singh S/o Gen Singh, Aged About 55 Years,
          Residing     Village     Pavatiya,  Gram     Panchayat
          Kukarkheda, Tehsil Bheem, District Rajsamand.
  10.     Hajari Singh S/o Puran Singh, Aged About 52 Years,
          Residing     Village     Pavatiya,  Gram     Panchayat
          Kukarkheda, Tehsil Bheem, District Rajsamand.
                                                   ----Petitioners
                                 Versus
  1.      State Of Rajasthan, Through Its Secretary, Department
          Of Revenue, Government Of Rajasthan, Secretariat
          Jaipur, Rajasthan.
  2.      The District Collector, Rajsamand (Rajasthan).
  3.      The Sub Divisional Officer, Bheem District Rajsamand
          (Rajasthan).
  4.      Tehsildar, Bheem, District Rajsamand (Rajasthan).
                                                 ----Respondents

                D.B. Civil Writ Petition No. 1933/2026

  Ram Bhanwar Singh S/o Shri Ranjeet Singh Panwar, Aged
  About 37 Years, R/o Village Sultangarh, Aged About 37,

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  Resident Of Ravna              Chowk        Sultangarh            Baneda   District
  Bhilwara Rajasthan.
                                                                      ----Petitioner
                                 Versus
  1.      State Of Rajasthan, Additional Chief Secretary Rural
          Development        And     Panchyati    Raj    Department
          Government Of Rajasthan Jaipur Rajasthan.
  2.      The Secterary Rural Development And Panchayatiraj
          Department,      Government       Of   Rajasthan    Jaipur
          Rajasthan.
  3.      District Collector, District Bhilwara Rajasthan.
  4.      Sub Division Officer, District Bhilwara Rajasthan.
  5.      Block Development Officer, Panchyat Samiti Baneda
          District Bhilwara Rajasthan.
                                                    ----Respondents

                D.B. Civil Writ Petition No. 1935/2026

  1.      Bhagwana Ram S/o Sh. Ranjeet Ram, Aged About 47
          Years, R/o Ward No. 2, 3 Shpd, G.p.-8 Shpd, Tehsil
          Suratgarh, District Sri Ganganagar.
  2.      Amandeep Singh S/o Sh. Baldev Singh, Aged About 41
          Years, R/o Ward No. 2, 3 Shpd, G.p.-8 Shpd, Tehsil
          Suratgarh, District Sri Ganganagar.
  3.      Balkrishan S/o Sh. Prithvi Raj, Aged About 41 Years, R/
          o Ward No. 2, 3 Shpd, G.p.-8 Shpd, Tehsil Suratgarh,
          District Sri Ganganagar.
  4.      Jagdish Ram S/o Sh. Surja Ram, Aged About 45 Years,
          R/o Ward No. 2, 3 Shpd, G.p.-8 Shpd, Tehsil
          Suratgarh, District Sri Ganganagar.
  5.      Mohammad Assmaan S/o Sh. Gulam Mohammad, Aged
          About 43 Years, R/o Ward No. 2, 3 Shpd, G.p.-8 Shpd,
          Tehsil Suratgarh, District Sri Ganganagar.
  6.      Gurmeet Singh S/o Sh. Surender Singh, Aged About
          48 Years, R/o Ward No. 2, 3 Shpd, G.p.-8 Shpd, Tehsil
          Suratgarh, District Sri Ganganagar.
  7.      Ranjeet Singh S/o Sh. Milawa Singh, Aged About 40
          Years, R/o Ward No. 1, 3 Shpd, G.p.-8 Shpd, Tehsil
          Suratgarh, District Sri Ganganagar.
  8.      Bashir Khan S/o Sh. Asaraf Khan, Aged About 64
          Years, R/o Ward No. 2, 3 Shpd, G.p.-8 Shpd, Tehsil
          Suratgarh, District Sri Ganganagar.
  9.      Shree Bhagwan S/o Sh. Raja Ram, Aged About 58
          Years, R/o Ward No. 3, 3 Shpd, G.p.-8 Shpd, Tehsil
          Suratgarh, District Sri Ganganagar.
  10.     Chinnder Singh S/o Sh. Jangir Singh, Aged About 38
          Years, R/o Ward No. 1, 3 Shpd, G.p.-8 Shpd, Tehsil
          Suratgarh, District Sri Ganganagar.
  11.     Amreek Singh S/o Sh. Buta Singh, Aged About 41
          Years, R/o Ward No. 2, 3 Shpd, G.p.-8 Shpd, Tehsil
          Suratgarh, District Sri Ganganagar.
  12.     Ranjeet Singh S/o Sh. Hazara Singh, Aged About 53
          Years, R/o Ward No. 1, 3 Shpd, G.p.-8 Shpd, Tehsil
          Suratgarh, District Sri Ganganagar.
  13.     Aanand Kumar S/o Sh. Sohan Lal, Aged About 46
          Years, R/o Ward No. 2, 3 Shpd, G.p.-8 Shpd, Tehsil
          Suratgarh, District Sri Ganganagar.

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  14.     Maniram S/o Sh. Ranjeet Ram, Aged About 37 Years,
          R/o Ward No. 2, 3 Shpd, G.p.-8 Shpd, Tehsil
          Suratgarh, District Sri Ganganagar.
  15.     Sunil Kumar S/o Sh. Krishan Lal, Aged About 26 Years,
          R/o Ward No. 2, 3 Shpd, G.p.-8 Shpd, Tehsil
          Suratgarh, District Sri Ganganagar.
  16.     Hanuman S/o Sh. Bhagwan Ram, Aged About 36
          Years, R/o Ward No. 1, 3 Shpd, G.p.-8 Shpd, Tehsil
          Suratgarh, District Sri Ganganagar.
  17.     Ram Pratap S/o Sh. Krishanlal, Aged About 42 Years,
          R/o Ward No. 2, 3 Shpd, G.p.-8 Shpd, Tehsil
          Suratgarh, District Sri Ganganagar.
  18.     Ganesha Ram S/o Sh. Pala Ram, Aged About 29 Years,
          R/o Ward No. 2, 3 Shpd, G.p.-8 Shpd, Tehsil
          Suratgarh, District Sri Ganganagar.
  19.     Karim Khan S/o Sh. Gulab Ali, Aged About 41 Years, R/
          o Ward No. 2, 3 Shpd, G.p.-8 Shpd, Tehsil Suratgarh,
          District Sri Ganganagar.
  20.     Sunil Kumar S/o Sh. Ramkaran, Aged About 33 Years,
          R/o Ward No. 2, 3 Shpd, G.p.-8 Shpd, Tehsil
          Suratgarh, District Sri Ganganagar.
  21.     Maqsood Ali S/o Sh. Hasam Khan, Aged About 38
          Years, R/o Ward No. 2, 3 Shpd, G.p.-8 Shpd, Tehsil
          Suratgarh, District Sri Ganganagar.
  22.     Sita Ram S/o Sh. Kalu Ram, Aged About 38 Years, R/o
          Ward No. 2, 3 Shpd, G.p.-8 Shpd, Tehsil Suratgarh,
          District Sri Ganganagar.
  23.     Indraj S/o Sh. Bhala Ram, Aged About 43 Years, R/o
          Ward No. 2, 3 Shpd, G.p.-8 Shpd, Tehsil Suratgarh,
          District Sri Ganganagar.
  24.     Raju Ram S/o Sh. Om Prakash, Aged About 30 Years,
          R/o Ward No. 2, 3 Shpd, G.p.-8 Shpd, Tehsil
          Suratgarh, District Sri Ganganagar.
  25.     Mohammad Sadique S/o Sh. Gulam Mohammad, Aged
          About 49 Years, R/o Ward No. 2, 3 Shpd, G.p.-8 Shpd,
          Tehsil Suratgarh, District Sri Ganganagar.
  26.     Vinod Kumar S/o Sh. Tola Ram, Aged About 47 Years,
          R/o Ward No. 2, 3 Shpd, G.p.-8 Shpd, Tehsil
          Suratgarh, District Sri Ganganagar.
  27.     Dharampal S/o Sh. Om Prkash, Aged About 39 Years,
          R/o Ward No. 2, 3 Shpd, G.p.-8 Shpd, Tehsil
          Suratgarh, District Sri Ganganagar.
  28.     Guru Dutt S/o Sh. Kalu Ram, Aged About 31 Years, R/o
          Ward No. 2, 3 Shpd, G.p.-8 Shpd, Tehsil Suratgarh,
          District Sri Ganganagar.
                                                     ----Petitioners
                                 Versus
  1.      The State Of Rajasthan, Through Secretary Cum
          Commissioner,       Panchayati      Raj      Department,
          Government Of Rajasthan, Secretariat, Jaipur.
  2.      The District Collector, Sri Ganganagar.
  3.      The Sub-Divisional Officer, Suratgarh, District Sri
          Ganganagar.
  4.      The Chief Executive Officer, Zila Parishad, Sri
          Ganganagar.
  5.      The Development Officer, Panchayat Samiti Suratgarh,
          District Sri Ganganagar.


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  6.      Gram Panchayat 2 Shpd-A, Panchayat Samiti-
          Suratgarh, District Sri Ganganagar, Through Its
          Secretary.
                                            ----Respondents

                D.B. Civil Writ Petition No. 1990/2026

  1.      Ishwar Das S/o Vagat Ram Vaishnav, Aged About 57
          Years, R/o Jhamar Kotra, Tehsil Kurabad, District
          Udaipur, Rajasthan.
  2.      Babaru S/o Tala, Aged About 74 Years, Ghati Ka Fala
          Mamadeo Jhamar Kotra Teshil Kurabad District
          Udaipur. Rajasthan.
  3.      Bada S/o Dhula, Aged About 73 Years, Dhawdi Ghati
          Mamadeo Teshil Kurabad District Udaipur. Rajasthan.
                                                   ----Petitioners
                                Versus
  1.      State Of Rajasthan, Through The Principal Secretary,
          Rural Development And Panchayati Raj Department,
          Government      Of    Rajasthan, Secretariat,     Jaipur,
          Rajasthan.
  2.      The Secretary Cum Commissioner, Department Of
          Rural Development And Panchayati Raj Department,
          Government      Of    Rajasthan, Secretariat,     Jaipur,
          Rajasthan.
  3.      District Election Officer Cum District Collector, Tehsil
          And District Udaipur, Rajasthan.
  4.      The Sub Divisional Officer (Sdo), Udaipur, Tehsil
          District Udaipur, Rajasthan.
  5.      The Tehsildar, Udaipur, Tehsil And District Udaipur,
          Rajasthan.
                                                 ----Respondents

                D.B. Civil Writ Petition No. 2732/2026

  Balkar Singh S/o Pritam Singh, Aged About 32 Years, 20 Sd-
  A, Ganganagar, Kalyankote, District Sri Ganganagar
  (Rajasthan).
                                                    ----Petitioner
                               Versus
  1.    The State Of Rajasthan, Through The Secretary To The
        Government, Rural Development Panchayati Raj
        Department, Government Of Rajasthan, Secretariat,
        Jaipur (Rajasthan).
  2.    The District Collector, Sri Ganganagar (Rajasthan).
  3.    The Sub Division Magistrate, Sri Vijaynagar, District Sri
        Ganganagar, Rajasthan.
                                                ----Respondents


For Petitioner(s)            :     Mr. J.S. Bhaleria
                                   Mr. Moti Singh
                                   Mr. Vinay Jain
                                   Mr. Darshan Jain
                                   Mr. Manoj Bohra


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                                   Mr. Sanjay Nahar
                                   Mr. Rekha Ram Choudhary
                                   Mr. Ram Prakash Dudi
                                   Mr. Shambhoo Singh Rathore
                                   Mr. Mukesh Vyas
                                   Mr. J.K. Bhaiya
                                   Mr. Gopal Sandu
                                   Mr. Mrigraj Singh Rathore
                                   Mr. Arjun Singh
                                   Mr. Rajesh Joshi
                                   Ms. Akshiti Singhvi
                                   Mr. C.R. Choudhary
                                   Mr. Deependra Singh Shekhawat
                                   Mr. S.S. Gaur
                                   Mr. J. S. Bhanwaria
                                   Mr. Kunal Upadhyay
                                   Mr. Sahee Ram
                                   Mr. Rishabh Dadhich for
                                   Mr. Rajvendra Sarasvat
                                   Mr. Lakshya Singh Udawat
                                   Mr. Anil Bidan Halu
                                   Mr. Iqbal Khan
                                   Mr. Devkinandan Vyas
                                   Mr. D.L. R. Vyas
                                   Mr. Vikram Singh Jaitawat
                                   Mr. Dron Kaushik
For Respondent(s)            :     Mr. Rajesh Panwar, AAG assisted by
                                   Mr. Ayush Gehlot
                                   Mr. Rakesh Sharma
                                   Mr. I.R. Choudhary, AAG with
                                   Mr. Pawan Bharti
                                   Mr. K.S. Solanki
                                   Mr. Yogesh Sharma
                                   Mr. Trilok Joshi
                                   Mr. Anil Kumar



HON'BLE THE ACTING CHIEF JUSTICE MR. SANJEEV PRAKASH SHARMA
           HON'BLE MR. JUSTICE BALJINDER SINGH SANDHU

Order

26/02/2026

1. The issue raised in these writ petitions is no more res integra

while the learned counsels appearing for the respective writ

petitions strongly argue that their cases should be independently

examined.

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2. The common threat amongst all the writ petitions is that

they are essentially challenging the de-limitation which has been

done by way of shifting the village from one Panchayat to another,

or from one Municipality to another, or reducing the boundaries

and also in relation to the notification issued on 30.12.2025.

3. Subsequently, after the issuance of the de-limitation order

dated 30.12.2025, some of the petitions were admitted by this

Court relating to the notification dated 30.12.2025 and other

cases were decided by the Court earlier in the case of "Sheela

Kumari and Ors. v. State of Rajsthan" 1. In a second round of

litigation, another co-ordinate Bench decided the case of "Sunil

Jangid & Ors. v. State of Rajasthan & Ors."2 alongwith the another

case of "Jai Singh & Anr. v. State of Rajasthan & Ors." 3 was also

considered. Several SLPs were filed before the Hon'ble Supreme

Court which came before the Bench headed by the Hon'ble Chief

Justice who has considered and pass orders dismissing the SLPs.

The recent judgment passed by the Hon'ble Supreme Court in the

case of "Jai Singh (supra)" on 16.02.2026 deserves to be noticed

as under :

"1. We have heard learned Senior Counsel for the petitioner as well as learned Additional Solicitor General of India for the respondents.

2. It seems to us that the liberty granted by this Court vide order dated 06.01.2026 in SLP(c) NO.34/2026 provides sufficient protection to the Gram Panchayats to approach the Competent Authority for safeguarding their constitutional rights.

3. In view of the above, no further interference is warranted in the impugned judgment passed by the High Court of Judicature for Rajasthan at Jaipur.

4. The Special Leave Petition is, accordingly, dismissed.

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5. As a result, the pending interlocutory application also stands disposed of."

4. Keeping in view thereto, it is apparent that the Hon'ble

Supreme Court has laid down the finality to the issues and held

that no further interference is warranted in the judgment passed

by the High Court.

5. In "Sunil Jangid (supra)", the High Court after considering

the law as laid down earlier passed the following order :-

"...18. These writ petitions filed on behalf of the petitioners deserve to be dismissed for the reasons; firstly the issue raised by the petitioners in these writ petitions has been thoroughly considered and decided by the Coordinate Bench of this Court in the matter of Sheela Kumari (supra), wherein specific questions were framed and answered by the Co- ordinate Bench of this Court which have again been raised by the petitioners in the present writ petitions and therefore, the same require no interference; secondly the judgment passed by the Division Bench of this Court has been further upheld by the Hon'ble Supreme Court in the matter of Villagers of Revenue village Singhania and another (supra); thirdly he Hon'ble Supreme Court in the matter of Villagers of Revenue village Singhania and another (supra) has considered the fact that there is no infringement of any constitutional or legally vested right of the petitioners and on that ground the SLP was dismissed and granted liberty to the Gram Panchayat that in case of any difficulty in its management or in providing services to the village residents, the Gram Panchayats will be at liberty to approach the competent authorities to shift the headquarter; fourthly the Coordinate Bench of this Court in the matter of Ratan Lal (supra),wherein the same issue was under challenge, the said PIL petition was dismissed by the Coordinate Bench of this Court vide order dated 13.01.2026 considering the judgment in the matter of Sheela Kumari and villagers of Singhania (both supra); lastly since the matter relates to holding the elections of Gram Panchayat, Panchayat Samities and Zila Parishad which has already been delayed for

(Uploaded on 10/03/2026 at 10:56:12 AM)

[2026:RJ-JD:10585-DB] (28 of 28) [CW-14354/2019]

about one year, we are not inclined to disturb the process of election which is under progress and the State Government has to hold the elections up to 15.04.2026 in terms of the undertaking given by them before the Hon'ble Supreme Court."

6. The view expressed therein equally applies to the cases

where the challenges to the notification dated 30.12.2025 and

therefore, no further interference is warranted with the orders

passed by the State Government and let the elections be

conducted in accordance with the directions issued by this Court in

the case of "Sheela Kumari (supra)".

7. All the writ petitions stand disposed of.

8. All pending applications, if any, stand disposed of.

(BALJINDER SINGH SANDHU),J (SANJEEV PRAKASH SHARMA),ACJ

98-101/103-135/137-148 Arjun/-

(Uploaded on 10/03/2026 at 10:56:12 AM)

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