Monday, 11, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Sharda Devi vs The State Of Rajasthan ...
2026 Latest Caselaw 2983 Raj

Citation : 2026 Latest Caselaw 2983 Raj
Judgement Date : 23 February, 2026

[Cites 1, Cited by 0]

Rajasthan High Court - Jodhpur

Sharda Devi vs The State Of Rajasthan ... on 23 February, 2026

Author: Nupur Bhati
Bench: Nupur Bhati
[2026:RJ-JD:9554]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
                    S.B. Civil Writ Petition No. 4289/2026

1.       Sharda Devi D/o Krishan Lal, Aged About 50 Years, R/o
         Ward         No.18,       H.n.-114           Purani        Abadi       District
         Sriganganagar. Presently Posted                     As     Teacher Level-I,
         Government Senior Secondary School Matili Rathan,
         District Sriganganagar.
2.       Ravita Kumari D/o Ramchand, Aged About 50 Years, R/o
         11 Kailashpuri, Near Jain Collage, District Sriganganagar.
         Presently Posted As Senior Teacher, Government Senior
         Secondary School, Rohidanwali, District Sriganganagar.
3.       Gurmeet Kaur D/o Surender Singh, Aged About 48 Years,
         R/o 22 Third Block, District Sriganganagar. Presently
         Posted As Teacher Level-I, Shaheed Subhash Government
         Senior Secondary School, No. 9 District Sriganganagar.
4.       Shiv Bhagwan S/o Nihalchand, Aged About 63 Years, R/o
         Vpo Ajitpura Tehsil Bhadra, District Hanumangarh. Retird
         From The Post Of Senior Teacher, Government Senior
         Secondary School, Bhangwa, District Hanumangarh.
5.       Suman Phutela D/o Milkhi Ram Phutela, Aged About 59
         Years, R/o Ward No. 28 Gurunanak Basti Sangaria District
         Hanumangarh.          Presently        Posted       As     Senior    Teacher,
         Government        Girls     Secondary          School,      Saliwala    Tibbi,
         District Hanumangarh.
6.       Kamal Gautam S/o Om Prakash Sharma, Aged About 51
         Years, R/o H.n. A-62 Gate No.1 Navjeevan Sung Colony
         Nainwa Road, District Bundi. Presently Posted As Lecturer,
         Government Senior Secondary School Mandawara Block
         Bundi District Bundi.
7.       Ghasi Lal Jangid S/o Heera Lal Jangid, Aged About 59
         Years, R/o A-13 Navjivan Sang Colony Gate No. 1 Nainwa
         Road, District Bundi. Presently Posted As Teacher Level-I,
         Government Senior Secondary School, Dabeta, District
         Bundi.
8.       Narender Kaur W/o Magar Singh, Aged About 57 Years,
         R/o Ward No. 17 Behind State School Sangaria District
         Hanumangarh. Presently Posted As Physical Teacher,
         Government         Upper        Primary        School,       N   7     District
         Hanunmangarh.


                         (Uploaded on 23/02/2026 at 06:58:23 PM)
                        (Downloaded on 23/02/2026 at 08:33:13 PM)
 [2026:RJ-JD:9554]                        (2 of 9)                         [CW-4289/2026]


9.       Ram Swaroop Mina S/o Ramdhan, Aged About 50 Years,
         R/o Ward No. 23 Vpo Tibbi District Hanumangarh.
         Presently Posted As Senior Teacher, Mahatma Gandhi
         Government School, Talwara Jhil.
10.      Rajhendra Kumar S/o Sahi Ram, Aged About 55 Years, R/
         o Ward No. 5 (New), Near Brahmin Dharamshala Post
         Office Rawatsar District Hanumangarh. Presently Posted
         As Teacher, Government Senior Secondary School, 99 Rd
         Rawatsar, District Hanumangarh.
11.      Kosal Saini W/o Kulwant Saini, Aged About 59 Years, R/o
         99 Sawan Colony Chak Javela Singh Road Ward No. 37
         District Hanumangarh. Presently Posted As Teacher Level-
         Ii, Government Senior Secondary School, Peerkamdiya.
12.      Kuntesh Devi D/o Jai Lal, Aged About 60 Years, R/o
         H.n.16 Sector 12/l Ward No. 13 Hanumangarh Junction,
         District Hanumangarh. Retired From The Post Of Lecturer,
         Government              Girls       Senior          Secondary         School,
         Hanumangarh Junction.
13.      Duli Chand S/o Manphool Ram, Aged About 54 Years, R/o
         Vpo Arayan 32 F, District Ganganagar. Presently Posted As
         Teacher Grade-Iii, Government Senior Secondary School,
         2 M.m. Dharingawali.
14.      Mahender Singh S/o Dharam Pal, Aged About 57 Years,
         R/o    Ward       No     1      Shiva       Colony      Padampur       District
         Sriganganagar. Presently Posted As Teacher Grade -Iii,
         Government Senior Secondary School, 19Bb Padampur,
         District Sriganganagar.
15.      Chander Kala W/o Shri Ram, Aged About 54 Years, R/o
         Street     No.      4     H.n.162          B    Setia       Colony,    District
         Sriganganagar.          Presently          Posted     As    Senior    Teacher,
         Government Senior Secondary School 19 Bb. District
         Sriganganagar.
16.      Veerendar Veer Singh S/o Surendar Gej Singh, Aged
         About      57       Years,       R/o        Vpo      Sagarwala,        District
         Sriganganagar. Presently Posted                      As     Teacher Level-I,
         Government Senior Secondary School, Motasarkhumi,
         District Sriganganagar.
17.      Habib Ullah Khan S/o Saifullah Khan, Aged About 54
         Years, R/o 2G-11 Indra Nagar Housing Board Colony
         Jhalawar Presently Posted As Senior Teacher, Government

                          (Uploaded on 23/02/2026 at 06:58:23 PM)
                         (Downloaded on 23/02/2026 at 08:33:13 PM)
 [2026:RJ-JD:9554]                         (3 of 9)                         [CW-4289/2026]


         Senior Secondary School, Singhaniya.
18.      Balchand Mali S/o Bhawani Ram Mali, Aged About 51
         Years, R/o Ratlai , Tehsil Bakani P.o. District Jhalawar.
         Presently Posted As Senior Teacher, Government Senior
         Secondary School, Patliya, Kulmi.
19.      Ramawatar Swami S/o Laxmi Narayan Swami, Aged
         About 56 Years, R/o Ward No. 8 Taranagar District Churu.
         Presently Posted As Senior Teacher, Mahatama Gandhi
         Government School, Satayun, Taranagar District Churu.
20.      Krishan Kumar S/o Sultan Ram, Aged About 58 Years, R/o
         Ward       No.     9,     2    Khn,     31     Mod      Khotanwali       District
         Hanumangarh.              Presently      Posted       As     Teacher    Level-I,
         Government Senior Secondary School, Bholewala, District
         Hanumangarh.
21.      Rajender Prasad Sharma S/o Shri Mangat Ram Sharma,
         Aged About 56 Years, R/o Vpo Rampura Urf Ramsara
         Tehsil Tibbi District Hanumangarh. Presently Posted As
         Senior Teacher, Government Senior Secondary School,
         Bhuranpura.
22.      Ram Jas S/o Duli Chand, Aged About 63 Years, R/o Vpo
         Lalgarh Jatan Ward No. 23 Tehsil Sadulshahar, District
         Sriganganagar.
23.      Shiv Narayan Bhadu S/o Mani Ram Bhadu, Aged About 61
         Years, R/o Lalgarh Jatan Tehsil Sadulshahar, District
         Sriganganagar.
24.      Radha Krishan S/o Bhadar Ram, Aged About 61 Years, R/
         o    Vpo     Khat         Sajwar,        Tehsil      Sadulshahar,        District
         Sriganganagar. Retired From The Post Of Teacher Level-I.
25.      Vijay Singh S/o Har Chand, Aged About 55 Years, R/o Vpo
         Changoi,         Tehsil       Taranagar,      District       Churu.    Presently
         Posted As Senior Teacher, Shri Jhamanadhar Motilal
         Saravagi          Government             Senior        Secondary        School,
         Taranagar, District Churu.
26.      Hawa Singh Moga S/o Kishana Ram, Aged About 53
         Years, R/o Gram Haripura, Banara, Taranagar, District
         Churu.      Presently           Posted       As    Senior       Teacher,     Shri
         Jhamanadhar             Motilal       Saravagi        Government           Senior
         Secondary School, Taranagar, District Churu.
27.      Seema D/o Puran Singh, Aged About 56 Years, R/o Village


                           (Uploaded on 23/02/2026 at 06:58:23 PM)
                          (Downloaded on 23/02/2026 at 08:33:13 PM)
 [2026:RJ-JD:9554]                         (4 of 9)                         [CW-4289/2026]


         35     M.l.    P.o.    Dabla       Tehsil      Raisingh       Nagar,     District
         Sriganganagar.             Presently        Posted     As     Senior    Teacher,
         Government Senior Secondary School, Ramjiwala, District
         Sriganganagar.
28.      Mohan Singh Verma S/o Rameshwar Dayal, Aged About
         59 Years, R/o Ward No. 7 Hissaria Marble Ke Pichhe,
         Sangaria, District Hanumangarh. Presently Posted As
         Senior Teacher, Government Senior Secondary School,
         Haripura Tehsil Sangaria District Hanumangarh.
29.      Sukhchain Singh S/o Harbans Singh, Aged About 53
         Years, R/o Ward 32 Near Srishyam Sunder Ashram ,
         Tehsil Sangaria, District Hanumangarh. Presently Posted
         As Senior Teacher, Government Senior Secondary School,
         Jandwala Sikhan.
30.      Rajesh Kumar S/o Bhola Ram, Aged About 58 Years, R/o
         Ward       No.        20     Dhobi       Mohala,         Sangaria,       District
         Hanumangarh. Presently Posted As Teacher Grade-Iii,
         Government Senior Secondary School, Chakhira Singh
         Wala, Tehsil Sangaria, District Hanumangarh.
31.      Pyara Singh S/o Nathu Ram, Aged About 45 Years, R/o
         Vpo Chhani Bari District Hanumangarh. Presently Posted
         As     Physical       Education        Teacher,        Government        Senior
         Secondary School, Janana, District Hanumangarh.
32.      Bhawani Shankar Nagar S/o Ram Chandra Nagar, Aged
         About 53 Years, R/o B-215, New Nakoda Colony Baran
         District      Baran.       Presently        Posted     As     Senior    Teacher,
         Government Senior Secondary School, Mundli District
         Baran.
33.      Poonam Beniwal D/o Laxmi Narayan, Aged About 42
         Years,     R/o     Vpo       Chhani         Bari   District    Hanumangarh.
         Presently Posted As Physical Education Teacher, Mahtama
         Gandhi        Government            School,        Chhani       Bari,    District
         Hanumangarh.
34.      Indraj Jalandra S/o Kheta Ram, Aged About 60 Years, V.
         56     Lnp,    P.o.        Harkhewala         Tehsil     Padampur,       District
         Sriganganagar. Retired From The Post Of Teacher Grade-
         Iii.
35.      Bharat Kumar Vyas S/o Bakhata Ram Joshi, Aged About
         60 Years, R/o Joshion Ka Nichala Vas Adrash School Ke
         Pass, District Barmer. Retired From The Post Of Teacher.

                           (Uploaded on 23/02/2026 at 06:58:23 PM)
                          (Downloaded on 23/02/2026 at 08:33:13 PM)
 [2026:RJ-JD:9554]                      (5 of 9)                             [CW-4289/2026]


36.      Pawan Kumar S/o Om Prakash, Aged About 61 Years, R/o
         Ward No. 18, Near Geeta Bhawan Srikaranpur, District
         Sriganganagar. Retired From The Post Of Teacher Level-I.
37.      Mangla Ram S/o Gangaram Nayak, Aged About 53 Years,
         R/o Vpo 25 Jsn, Ward No. 13, Tehsil Nohar District
         Hanumangarh.         Presently        Posted       As       Senior    Teacher,
         Mahatma Gandhi Government School, 25 Jsn, District
         Hanumangarh.
38.      Anju Diwan D/o Hari Krishan, Aged About 55 Years, R/o
         106, Bank Colony District Sriganganagar. Presently Posted
         As   Teacher     Grade-Ii,        Government              Senior    Secondary
         School, Ratanwali, District Hanumangarh.
39.      Baldev Raj S/o Jagdish Lal, Aged About 52 Years, R/o Vpo
         Rattewala      Tehsil      Padampur           District       Sriganganagar.
         Presently Posted As Teacher Level-I, Government Senior
         Secondary School, 6 Eea, District Sriganganagar.
40.      Ram Prakash S/o Ram Chander, Aged About 59 Years, R/o
         New Officer Colony, H.n. 5/104, Abohar Road, District
         Sriganganagar. Presently Posted As Teacher, Government
         Primary School, Hindo.
41.      Trishla Devi Tinna D/o Balbir Chand Babbar, Aged About
         61 Years, R/o Government Girls Upper Primary School 37
         Kamal Park, District Sriganganagar. Retired From The Post
         Of Senior Teacher.
42.      Madan Lal Maheya S/o Khyali Ram Maheya, Aged About
         64 Years, R/o Vpo Beenjh Bayala, Tehsil Padampur,
         District    Sriganganagar.          Retired       From       The      Post   Of
         Headmaster.
43.      Sahab Ram S/o Shyo Chand, Aged About 56 Years, R/o
         Vpo Dhaban Jhalar Suratgarh, District Sriganganagar.
         Presently Posted As Senior Teacher, Government Girls
         Senior Secondary School, Ridmalsar.
44.      Shanker Lal S/o Gugan Ram, Aged About 58 Years, R/o
         Ward No. 5 Bhompura, 16 Ag District Hanumangarh.
         Presently     Posted        As     Teacher,        Government           Senior
         Secondary School, Dabli Khurd District Hanumangarh.
45.      Manju Regar W/o Mohan Lal, Aged About 49 Years, R/o
         Ward No. 2 Near Ravidas Chowk, Sangaria, District
         Hanumangarh. Presently Posted As Lecturer, Government


                        (Uploaded on 23/02/2026 at 06:58:23 PM)
                       (Downloaded on 23/02/2026 at 08:33:13 PM)
 [2026:RJ-JD:9554]                          (6 of 9)                          [CW-4289/2026]


         Senior Secondary School, Beharwala Kalan Tehsil Tibbi
         District Hanumangarh.
46.      Yuwarani D/o Shri Ramshanker, Aged About 56 Years, R/o
         5E-149, J.n.v. Colony District Bikaner. Presently Posted As
         Principal, Government Senior Secondary School, Sankhla
         Basti Kolayat District Bikaner.
47.      Sulochana D/o Sadhu Ram, Aged About 54 Years, R/o
         Ward        No.       13,      Bhukarka           Tehsil       Nohar.      District
         Hanumangarh. Presently Posted As Teacher, Government
         Senior Secondary School, Kikrali Nohar.
48.      Sita Ram S/o Kalu Ram, Aged About 53 Years, R/o Ward
         No.25 Hanuman Colony Near Power House Sangaria
         District     Hanumangarh.               Presently        Posted      As     Senior
         Teacher, Government Senior Secondary School, Rasuwala
         Tehsil Sangaria District Hanumangarh.
49.      Babu Lal Sharma S/o Devi Lal Sharma, Aged About 62
         Years, R/o Near Water Works Laxmi Nagar District
         Barmer. Retired From The Post Of Teacher Grade-Iii.
50.      Aidan Ram Bishnoi S/o Dharma Ram Bishnoi, Aged About
         60 Years, R/o V/p Chhotu District Barmer. Retired From
         The Post Of Teacher.
51.      Smt. Asha Vyas D/o Dhanraj Joshi, Aged About 59 Years,
         R/o Joshion Ka Nichala Vas Near Adarsh School Ke Pass
         District Barmer. Presently Posted As Teacher, Government
         Senior Secondary School Martalagala, District Barmer.
                                                                           ----Petitioners
                                          Versus
1.       The State Of Rajasthan, Through Secretary, Education
         Department,           Government             Of    Rajasthan,       Secretariat,
         Jaipur.
2.       The Secretary, Department Of Finance, Government Of
         Rajasthan, Secretariat, Jaipur.
3.       Director, Secondary Education Department, Rajasthan,
         Bikaner.
4.       Director, Elementary Education Department, Rajasthan,
         Bikaner.
5.       Joint      Director,        School      Education,            Bikaner     Division,
         Bikaner.


                            (Uploaded on 23/02/2026 at 06:58:23 PM)
                           (Downloaded on 23/02/2026 at 08:33:13 PM)
 [2026:RJ-JD:9554]                   (7 of 9)                        [CW-4289/2026]


6.       District Education Officer (Hq), Secondary Education
         Department, District Hanumangarh.
7.       District Education Officer (Hq), Elementary Education
         Department, District Hanumangarh.
8.       District Education Officer (Hq), Secondary Education
         Department, District Sri Ganganagar.
9.       District Education Officer (Hq), Elementary Education
         Department, District Sri Ganganagar.
10.      District Education Officer (Hq), Secondary Education
         Department, District Churu.
11.      District Education Officer (Hq), Elementary Education
         Department, District Churu.
12.      District Education Officer (Hq), Secondary Education
         Department, District Baran.
13.      District Education Officer (Hq), Elementary Education
         Department, District Baran.
14.      District Education Officer (Hq), Secondary Education
         Department, District Jhalawar.
15.      District Education Officer (Hq), Elementary Education
         Department, District Jhalawar.
16.      District Education Officer (Hq), Secondary Education
         Department, District Barmer.
17.      District Education Officer (Hq), Elementary Education
         Department, District Barmer.
                                                                ----Respondents


For Petitioner(s)        :     Mr. Vishal Jangid



               HON'BLE DR. JUSTICE NUPUR BHATI

Order

23/02/2026

1. Learned counsel for the petitioners, at the outset, submits

that the controversy raised in the instant writ petition, is no more

res-integra in view of the adjudication by a Coordinate Bench of

(Uploaded on 23/02/2026 at 06:58:23 PM)

[2026:RJ-JD:9554] (8 of 9) [CW-4289/2026]

this Court in the case of Jorawar Singh Vs. State of Rajasthan

& Ors. : S.B. Civil Writ Petition No.555/2005, decided on

07.11.2006, observing thus:

"It is not at all in dispute that the appointment was given to the petitioner by way of direct recruitment as a consequence to regular selection proceedings conducted under the Rules of 1971 by order dated 3.2.1992 and the petitioner joined service in pursuant thereto on 14.2.1992, therefore, he became a substantive employee of Government of Rajasthan on 14.2.2002. The respondents did not allow salary for summer vacations to the petitioner under administrative instructions that prescribes that the persons employed after 31st December of the preceding year shall not be given salary for the summer vacations. However, it does not change nature of appointment of the person so employed. As stated above, the petitioner was appointed as a Teacher Gr.III under the Rules of 1971 by order dated 3.2.1992, therefore, he is required to be treated as a substantive employee from the date he joined service i.e. 14.2.1992. The date of the initial appointment of the petitioner, therefore, is 14.2.1992 and not 1.7.1992 as considered by the respondents. I also do not find any reason to disallow salary to the petitioner for the period of summer vacations in the year 1992, merely on the count that an order of appointment was issued in that year only. The counsel for the State also failed to give any rational in giving salary for summer vacations to the petitioner.

Accordingly, this petition for writ is allowed. The respondents are directed to allow selection grade to the petitioner by considering 14.2.1992 as the date of his initial appointment in government service. The petitioner is also entitled for all other ancillary and consequential benefits including the salary for the period of summer vacations of 1992. No order to costs."

2. Learned counsel for the petitioners further submits that, for

the present, the petitioners would be satisfied if the respondent

State is directed to address their representation within a time

frame in the backdrop of the order dated 07.11.2006 passed in

the case of Jorawar Singh (supra), which he is ready and willing to

address within two weeks hereinafter.

3. In view of the limited prayer addressed; the instant writ

proceedings stand closed with a direction to the petitioners to

(Uploaded on 23/02/2026 at 06:58:23 PM)

[2026:RJ-JD:9554] (9 of 9) [CW-4289/2026]

address a comprehensive representation to the respondents

ventilating his grievances.

4. In case, a representation is so addressed within the aforesaid

period, the competent authority of the respondents is directed to

consider and decide the same by a reasoned and speaking order,

in accordance with law, as expeditiously as possible; however, in

no case later than twelve weeks from the date of receipt of the

representation along with a certified copy of this order.

5. With these observations and directions, as indicated above,

the writ petition as well as stay petition are disposed of.

6. The order has been passed based on the submissions made

in the petition, the respondents would be free to examine the

veracity of the submissions made in the petition and only in case,

the averments made therein are found to be correct, the

petitioners would be entitled to the relief.

(DR.NUPUR BHATI),J

158-/Devesh/-

(Uploaded on 23/02/2026 at 06:58:23 PM)

Powered by TCPDF (www.tcpdf.org)

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter