Bhagwana Ram vs State Of Rajasthan (2026:Rj-Jd:8999)
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Rajasthan High Court - Jodhpur

Bhagwana Ram vs State Of Rajasthan (2026:Rj-Jd:8999) on 18 February, 2026

[2026:RJ-JD:8999]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
               S.B. Criminal Misc(Pet.) No. 10855/2025

Bhagwana Ram S/o Bhajna Ram, Aged About 18 Years, R/o
Bhaduo Ki Dhani, Motai, District Phalodi, At Present Residing At
Indira Colony, Phalodi, Rajasthan.
                                                                    ----Petitioner
                                    Versus
1.       State Of Rajasthan, Through Pp
2.       Om Prakash S/o Kalu Ram, Resident Of Sanvreej, Tehsil
         Phalodi, District Phalodi, Rajasthan.
                                                                 ----Respondents


For Petitioner(s)         :     Mr. Deepak Menaria
For Respondent(s)         :     Mr. Prem Singh Panwar, PP
                                Mr. B.R. Godara



      HON'BLE MR. JUSTICE BALJINDER SINGH SANDHU

Order

18/02/2026 The present criminal miscellaneous petition under Section

528 of the Bharatiya Nagarik Suraksha Sanhita, 2023 has been

preferred on behalf of the petitioner seeking quashing of FIR No.

285/2025 registered at Police Station Phalodi, District Phalodi.

After arguing the matter on merits for some time, learned

counsel for the petitioner submits that he does not wish to press

the present criminal miscellaneous petition. However, he seeks

liberty for the petitioner to submit an appropriate representation

along with supporting evidence before the Superintendent of

Police concerned.

Accordingly, the present criminal miscellaneous petition is

dismissed as not pressed, with the liberty as sought.

(Uploaded on 18/02/2026 at 06:50:58 PM)

[2026:RJ-JD:8999] (2 of 2) [CRLMP-10855/2025]

It is, however, observed that if any such representation is

submitted by the petitioner, the Superintendent of Police shall

consider the same objectively and in accordance with law.

All pending application(s), if any, stand disposed of.

(BALJINDER SINGH SANDHU),J 69-Hanuman/-

(Uploaded on 18/02/2026 at 06:50:58 PM)

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