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Rajasthan High Court - Jodhpur
Hariram vs The State Of Rajasthan ... on 10 February, 2026
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
[2026:RJ-JD:7315-DB]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
D.B. Civil Writ Petition No. 12151/2023
1. Hariram S/o Asharam, Aged About 53 Years, Village
Nandram Ki Dhani, Tehsil And District Hanumangarh
(Rajasthan).
2. Rajpal S/o Krishan Kumar, Aged About 40 Years, Village
Nandram Ki Dhani, Tehsil And District Hanumangarh
(Rajasthan).
3. Dharmveer S/o Krishan Lal, Aged About 48 Years, Village
Nandram Ki Dhani, Tehsil And District Hanumangarh
(Rajasthan).
4. Roshan Lal S/o Shyochand, Aged About 46 Years, Village
Nandram Ki Dhani, Tehsil And District Hanumangarh
(Rajasthan).
5. Vinod Kumar S/o Shyochand, Aged About 35 Years,
Village Nandram Ki Dhani, Tehsil And District
Hanumangarh (Rajasthan).
----Petitioners
Versus
1. The State Of Rajasthan, Through District Collector,
Hanumangarh (Rajasthan).
2. The Sub Divisional Officer And Sub Divisional Magistrate,
Tehsil And District Hanumangarh (Rajasthan).
3. The Chief Executive Officer, Zila Parishad Hanumangarh.
4. The Vikas Adhikari, Panchayat Samiti Hanumangarh,
District Hanumangarh.
5. The Gram Panchayat Gurusar, Tehsil And Dist.
Hanumangarh, Through Its Sarpanch.
6. Ikbal Singh S/o Mangal Singh, Aged About 62 Years, By
Caste Ramgadia, Resident Of Village Nandram Ki Dhani,
Tehsil And District Hanumangarh (Rajasthan).
7. Harbansh Singh S/o Mangal Singh, Aged About 72 Years,
By Caste Ramgadia, Resident Of Village Nandram Ki
Dhani, Tehsil And District Hanumangarh (Rajasthan).
8. Swaran Singh S/o Hakam Singh, Aged About 42 Years, By
Caste Kumhar Sikh, Resident Of Village Nandram Ki
Dhani, Tehsil And District Hanumangarh (Rajasthan).
9. Hakam Singh S/o Surmukh Singh, Aged About 65 Years,
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By Caste Kumhar Sikh, Resident Of Village Nandram Ki
Dhani, Tehsil And District Hanumangarh (Rajasthan).
10. Saroop Singh S/o Surmukh Singh, Aged About 72 Years,
By Caste Kumhar Sikh, Resident Of Village Nandram Ki
Dhani, Tehsil And District Hanumangarh (Rajasthan).
11. Lalchand S/o Nandram, Aged About 65 Years, By Caste
Kumhar, Resident Of Village Nandram Ki Dhani, Tehsil And
District Hanumangarh (Rajasthan).
12. Makkan Singh S/o Veer Singh, Aged About 45 Years, By
Caste Baavri, Resident Of Village Nandram Ki Dhani,
Tehsil And District Hanumangarh (Rajasthan).
13. Gajan Singh S/o Mithu Singh, Aged About 44 Years, By
Caste Baavri, Resident Of Village Nandram Ki Dhani,
Tehsil And District Hanumangarh (Rajasthan).
14. Hakam Singh S/o Dalveer Singh, Aged About 58 Years, By
Caste Majbi Sikh, Resident Of Village Nandram Ki Dhani,
Tehsil And District Hanumangarh (Rajasthan).
15. Devilal S/o Imichand, Aged About 52 Years, By Caste
Kumhar, Resident Of Village Nandram Ki Dhani, Tehsil And
District Hanumangarh (Rajasthan).
16. Ramu Ram S/o Imichand, Aged About 46 Years, By Caste
Kumhar, Resident Of Village Nandram Ki Dhani, Tehsil And
District Hanumangarh (Rajasthan).
17. Ram Kumar S/o Surja Ram, Aged About 50 Years, By
Caste Kumhar, Resident Of Village Nandram Ki Dhani,
Tehsil And District Hanumangarh (Rajasthan).
18. Ramkumar S/o Dungar Ram, Aged About 60 Years, By
Caste Valmiki, Resident Of Village Nandram Ki Dhani,
Tehsil And District Hanumangarh (Rajasthan).
19. Sahab Ram S/o Dungar Ram, Aged About 45 Years, By
Caste Valmiki, Resident Of Village Nandram Ki Dhani,
Tehsil And District Hanumangarh (Rajasthan).
20. Devi Lal S/o Dungar Ram, Aged About 45 Years, By Caste
Valmiki, Resident Of Village Nandram Ki Dhani, Tehsil And
District Hanumangarh (Rajasthan).
21. Kishna Ram S/o Dungar Ram, Aged About 40 Years, By
Caste Valmiki, Resident Of Village Nandram Ki Dhani,
Tehsil And District Hanumangarh (Rajasthan).
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22. Sohan Lal S/o Bhagirath, Aged About 60 Years, By Caste
Kumhar, Resident Of Village Nandram Ki Dhani, Tehsil And
District Hanumangarh (Rajasthan).
23. Ramswaroop S/o Bhagirath, Aged About 52 Years, By
Caste Kumhar, Resident Of Village Nandram Ki Dhani,
Tehsil And District Hanumangarh (Rajasthan).
24. Lalchand S/o Puran Ram, Aged About 50 Years, By Caste
Kumhar, Resident Of Village Nandram Ki Dhani, Tehsil And
District Hanumangarh (Rajasthan).
25. Data Ram S/o Rameshwar Lal, Aged About 42 Years, By
Caste Swami, Resident Of Village Nandram Ki Dhani,
Tehsil And District Hanumangarh (Rajasthan).
26. Laxman Singh S/o Malsingh, Aged About 60 Years, By
Caste Kumhar Sikh, Resident Of Village Nandram Ki
Dhani, Tehsil And District Hanumangarh (Rajasthan).
----Respondents
For Petitioner(s) : Mr. Sandeep Bishnoi.
For Respondent(s) : Mr. I.R. Choudhary, AAG, with
Mr. Pawan Bharti.
Mr. Falgun Buch.
Mr. R.C. Joshi.
Ms. Mansi Pipal.
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
HON'BLE MR. JUSTICE SANDEEP SHAH
Order
10/02/2026
1. At the outset, learned Additional Advocate General submits
that the issue is presently pending adjudication before the Public
Land Protection Cell (PLPC) and assures this Court that
expeditious disposal thereof shall be undertaken, strictly in
accordance with law.
2. In view of the aforesaid assurance given by learned
Additional Advocate General, the present writ petition (PIL) stands
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disposed of with a direction to the respondents to act upon the
assurance so given by the learned Additional Advocate General
and conclude the proceedings before the PLPC within a period of
four months from today, strictly in accordance with law. However,
the petitioners shall be at liberty to approach this Court again, if
occasion so arises. All pending applications, if any, also stand
disposed of.
(SANDEEP SHAH),J (DR.PUSHPENDRA SINGH BHATI),J
49-Zeeshan
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